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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Jharkhand - Subsection

Section 25(2) in Usha Martin University, Jharkhand Act, 2012

(2)The Distance Education Committee shall consist of the following, namely:-
(i)The Vice-Chancellor - Chair Person,
(ii)The Registrar - Secretary.
(iii)Such other members as my be specified in the statutes.