Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Goa - Subsection Section 27(2) in The First Statutes of Indian Institute of Technology Goa, 2017 (2)Whenever it is necessary, the Chairman of the Board may submit, on behalf on the Board, such proposal to the Visitor.
