Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(1) in Orissa Secretariat Private Secretaries Service Rules, 1997 (1)The cadre of the Service shall consist of such number of permanent and temporary posts as the Government may, from time to time, decide in this behalf.
