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State of Odisha - Section

Section 4 in Orissa Secretariat Private Secretaries Service Rules, 1997

4. Cadre Strength.

(1)The cadre of the Service shall consist of such number of permanent and temporary posts as the Government may, from time to time, decide in this behalf.
(2)The strength of the cadre shall also include deputation reserve quota and Leave Reserve quota which shall be 10% (ten per cent) of the total number of duty posts in each grade of Private Secretary.