Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Uttar Pradesh - Subsection Section 19(1) in The U.P. Go-Seva Ayog Adhiniyam, 1999 (1)In the discharge of its functions, the Ayog shall be guided by such directions on a question of policy as may be given to it by the Government.
