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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Tripura - Subsection

Section 107(iii) in Tripura Excise Rules, 1962

(iii)Wood naptha, according to specification to be prescribed from time to time by the Chief Commissioner, or any other chemical substances which have been specially ordered by the Chief Commissioner to be added to spirit intended for use in particular arts or manufactures.