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State of Tripura - Section

Section 107 in Tripura Excise Rules, 1962

107. Denaturants prescribed for Union Territory of Tripura.

- Denaturants shall be used in the following forms for denaturing spirit in Tripura :
(i)Light caoutchoucine, according to a specification to be prescribed from time to time by the Chief Commissioner.
(ii)Pyridine bases, according to a specification to be prescribed from time to time by the Chief Commissioner.
(iii)Wood naptha, according to specification to be prescribed from time to time by the Chief Commissioner, or any other chemical substances which have been specially ordered by the Chief Commissioner to be added to spirit intended for use in particular arts or manufactures.