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Himachal Pradesh High Court

Avinash Koundal vs . Hpsebl& Anr.. on 26 July, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

Avinash Koundal vs. HPSEBL& anr..

.

CWP No. 1426/2021

26.7.2022 Present: Mr. Goldy Kumar, Advocate, for the petitioner.

Mr. Anil God, Advocate, for the respondents.

List before regular Bench on 30.8.2022.

(Tarlok Singh Chauhan) Judge r (Sandeep Sharma) Judge 26.7.2022 (pankaj) ::: Downloaded on - 26/07/2022 20:05:05 :::CIS