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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(j) in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

(j)'Gross Calorific Value' or GCV' in relation to a fuel used in generating station means the heat produced in kCal by complete combustion of one killogram of solid fuel or one liter of liquid fuel or one standard cubic meter of gaseous fuel, as the case may be;