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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(d) in The Chennai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2008

(d)a Tibetan refugee who came over to India before the 1st January, 1962 with the intention of permanently settling in India; or