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Union of India - Act

The Chennai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2008

UNION OF INDIA
India

The Chennai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2008

Rule THE-CHENNAI-PORT-TRUST-EMPLOYEES-RECRUITMENT-SENIORITY-AND-PROMOTION-REGULATIONS-2008 of 2008

  • Published on 7 January 2009
  • Commenced on 7 January 2009
  • [This is the version of this document from 7 January 2009.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Chennai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2008Published vide Notification No. G.S.R. 17(E), 7th January, 2009Last Updated 24th August, 2018Ministry of Shipping, Road Transport and Highways(Ports Wing)G.S.R. 17(E). - In exercise of the powers conferred by Sub-Section (1) of Section 124, read with Sub-Section (1) of Section 132 of the Major Port Trusts Act, 1963, (38 of 1963), the Central Government hereby approves the framing of the revised Chennai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2008, as set out in the Schedule annexed to this Notification.

2. The said Regulation shall come into effect from the date of publication of this Notification in the Official Gazette.

Schedule

Chennai port TrustIn exercise of the Powers conferred by section 28 of the Major port Trust Act, 1963 (38 of 1963), the Board of Trustees of Chennai Port with the approval of the Central Government as required under sub-section (1) of section 124 of the said Act, hereby frames the revised regulations of Chennai Port Trust Employees (Recruitment, Seniority, and Promotion) Regulations, 2008.

1. (i) These Regulations may be called the Chennai Port Trust Employees' (Recruitment, Seniority and Promotion) Regulation, 2008.

(ii)They shall come into force with effect from the date of publication in the Gazette of India.

2. In the schedule to the Chennai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations 2008 the following entries shall be included:

Schedule 2

Recruitment Rules of 54 Categories of Class I Cadre.Foot Note: The existing recruitment Rules in respect of Class II, III and IV employees will be in force for recruitment till the cadre restructuring of the above is completed and published in the Gazette of India.

Schedule 3

Chennai Port TrustChennai Port Trust Employees' (Recruitment, Seniority and Promotion) Regulations, 2008In exercise of the powers conferred by section 28 of the Major Port Trusts Act, 1963 (38 of 1963), the Board of Trustees of Chennai Port hereby makes the following regulations namely:

1. Short Title and Commencement.

(1)These Regulations may be called the Chennai Port Trust Employees' (Recruitment, Seniority and Promotion) Regulations, 2008.
(2)They shall come into force on the date of publication of the approval of the Central Government as required under the provisions of Section 124 and 132 of the Major Port Trusts Act, 1963 in the Gazette of India.

2. Application.

- These Regulations shall apply to all posts created under section 27 of the Act under the Board including those covered by clause (a) of sub-section (1) of section 24 of the Act.

3. Definitions.

- In these regulations unless the context otherwise requires:
(a)"Act" means the Major Port Trusts Act, 1963 (38 of 1963).
(b)"Analogous post" means a post of which the duties and level of responsibilities and the pay ranges are comparable to those of the post to which selection is to be made.
(c)"Appointing Authority" in relation to any grade or post means the authority empowered under the Madras Port Trust Employees' (Classification, Control and Appeal) Regulations, 1988 to make appointment to that grade or post.
(d)"Board", "Chairman", "Deputy Chairman" and "Head of
Department" have the meanings respectively assigned to them under the Act.
(e)"Class-I Post", "Class-II Posts", "Class-III posts" and "Class-IV posts" shall have the same meaning as assigned to them in Regulation 4 of the Madras Port Trust Employees' (Classification, Control and Appeal) Regulation, 1988.
(f)"Departmental Promotion Committee's" means a Committee constituted from time to time under Regulation 26 for the purpose of making recommendation for promotion to or confirmation to any grade or post.
(g)"Direct Recruit" means a person recruited on the basis of a competitive examination or test and/or interview by service Selection Committee.
(h)"Employee" means an employee of the Board to whom these Regulations apply.
(i)"Grade" means any of the grades specified in the Schedule of Employees Prepared and sanctioned under Section 23 of the Act.
(j)"lien" means the title of an employee to hold on regular basis, either immediately or on the termination of a period or periods of absence, a post to which he has been appointed on regular basis and on which he is not on probation.
Provided that the title to hold a regular post shall be subject to the condition that the junior-most person in the grade will be liable to be reverted to the lower grade if the number of persons so entitled is more than the posts available in that grade.
(k)"Permanent Employee" means an employee who has been substantively appointed to a permanent post.
(l)"Schedule" means the Schedule appended to these Regulations.
(m)"Scheduled Castes" and "Scheduled Tribes" shall have the meanings respectively assigned to them in Clauses (24) and (25) of article 366 of the Constitution of India.
(n)"Select List" in relation to any grade or post means the select list prepared in accordance with regulation 13 for that grade or post.
(o)"Selection Post" means a post declared as such under regulation 5 of these Regulation.
(p)"Services Selection Committee" means the Committee constituted under regulation 12 for the selection of candidates by means of a written test, a trade test and/or interview for appointment to posts reserved for direct recruitment.
(q)"Temporary Employee" means an employee holding a temporary post or officiating in a permanent post or on probation in his appointment in the service of the Board.
(r)[ "Regular Service" in relation to any grade means the period or periods of service in that grade rendered after selection and appointment thereto under the regulations according to the prescribed procedure for regular appointment to that grade and includes any period or periods: [Added by Notification No. G.S.R. 305(E), dated 30.3.2017 (w.e.f. 7.1.2009).]
(i)Taken into account for the purpose of seniority in case of those already in service at the time of notification of regulations;
(ii)During which an employee would have held a post in that grade but for being on leave or otherwise not being available for holding such posts.]

4. Manner of Appointment.

- All appointments to the posts to which these regulations apply shall be made in accordance with the provisions of these regulations. Appointment may be made either by promotion or by absorption or deputation or direct recruitment. Deputation will be of employees from the Major Port, Central Government, State Governments, autonomous Bodies, Government Companies fulfilling the criteria of eligibility prescribed for the post. [The normal period of deputation is 3 years which is extendable to 4 years. In exceptional circumstances, this can be extended to 5 years by the Central Government in case of a post, the incumbent of which is regarded as the Head of a Department; and in the case of any other post below the level of Head of Department by the Chairman.] [Substituted 'The normal period of deputation is 3 years which is extendable to four years in exceptional circumstances, this can be extended to five years.' by Notification No. G.S.R. 1187 (E), dated 30.12.2016 (w.e.f. 7.1.2009).]Provided that the appointment in respect of posts treated as Heads of Department and posts one level below the HOD, all the vacancies shall be filled by 'Composite method of recruitment' i.e. through promotion / transfer / deputation on absorption basis failing which deputation and failing both by direct recruitment. The promotion / transfer / on absorption will be from the officers from Major Port Trusts fulfilling the criteria of eligibility prescribed in the schedule annexed to the regulation.

5. Schedules.

- The manner of appointment i.e. whether by direct recruitment or by departmental promotion on absorption or deputation, the qualification, age, education, training, requirement of experience, classification of posts as selection posts or non-selection posts and other matters connected with the appointments to various posts shall be shown in the Schedule annexed to these Regulations in respect of Class-I posts. In respect of Class-II, Class-III and Class-IV posts, the manner of appointment shall be as laid down by the Board from time to time. The Schedule shall also show the authorised permanent and temporary strength of the various grades as shown in the Schedule of Employees prepared under the provisions of Section 23 of the Major Port Trusts Act, 1963. The strength is liable to change from time to time under the provisions of Section 27 of the Major Port Trusts Act, 1963. The eligibility requirements prescribed for direct recruitment will apply in the case of promotion to the extent mentioned in Column 9 of the schedule and requirement of experience for promotion will be as prescribed in Column 12 of the schedule.Provided that the prescribed upper age limits may be relaxed by the Central Government in case of HODs and by Chairman in all other cases for reason to be recorded in writing for direct recruitment / absorption / deputation as under:
(i)up to 5 years where the minimum experience prescribed is 10 years or more and upto 3 years where the minimum experience prescribed is 5 to 9 years.
(ii)In the case of a candidate who is ex-servicemen, i.e. ex-employee of India's Defence Forces, and who has put up in not less than 6 months continuous service in the Defence Forces, upto the extent of the service rendered by him in the Defence Forces plus three years where the vacancy to be filled is a vacancy reserved for such ex-servicemen and dependents of those killed in action and upto the extent of the service rendered by him in the Defence Forces, where the vacancy to be filled is an unreserved vacancy; and
(iii)in the case of a candidate belonging to the Scheduled Castes or the Scheduled Tribes or other backward classes in accordance with such orders as the Central Government may issue from time to time in this regard.
Provided further that the requirement of experience is relax able at the discretion of the Central Government in the case of candidates belonging to the Scheduled Castes and Scheduled Tribes if at any stage of selection the Central Government is of the opinion that sufficient number of candidates from these communities possessing the requisite experience are not likely to be available to fill up the posts reserved for them.

6. Roster of Vacancies.

- A roster shall be maintained for each grade to show whether a particular vacancy should be filled by direct recruitment or promotion. However, if a vacancy which is reserved for direct recruitment cannot be filled by direct recruitment, it may be filled by promotion and the next vacancy shall be filled by direct recruitment. Similar practice can be followed in the cases of a vacancy reserved for promotion but cannot be filled by promotion method.

7. Reservation.

(1)Orders issued by the Central Government from time to time for reservation of posts under it, whether to be filled by direct recruitment or promotion in favour of the Scheduled Castes and the Scheduled Tribes shall apply mutandis to all appointments covered by these Regulations.
(2)Orders issued by the Central Government from time to time for the reservation of posts under it, in favour of other backward classes, ex-servicemen and dependents of those killed in action, Sportsmen and physically handicapped persons shall also apply mutatis mutandis to appointments covered by these Regulations and to which direct recruitment is made.

8. Nationality, Character, Physical Fitness etc. for Direct Recruitment.

(1)In order to be eligible for direct recruitment to any grade or post, a candidate must be:-
(a)a Citizen of India or
(b)a subject of Nepal; or
(c)a subject of Bhutan; or
(d)a Tibetan refugee who came over to India before the 1st January, 1962 with the intention of permanently settling in India; or
(e)a person of Indian origin who has migrated from Pakistan, Burma, Srilanka or the East African countries of Kenya, Uganda, the United Republic of Tanzania, Zambia, Malawi, Zaire and Ethopia and Vietnam with the intention of permanently settling in India.
Provided that a candidate belonging to category (a) shall produce such proof of his nationality as the Chairman may, from time to time require. Provided further that a candidate belonging to categories (b), (c), (d) and (e) shall be a person in whose favour a certificate of eligibility has been issued by the Government of India.Provided also that a candidate in whose case the proof of nationality or a certificate of eligibility is necessary may be provisionally appointed pending the production by him of the necessary certificate in his favour from the Central Government, as the case may be. In such cases the provisional appointment shall not exceed a period of one year.
(2)The Chairman may, with the prior approval of the Central Government, modify or waive any of the requirements of sub-regulation (1) when an appointment for work of a special nature is to be made and it is not practicable to obtain a suitable candidate who fulfils the requirements of these regulations.
(3)No person,
(a)who has entered into or contracted a marriage with person having a spouse living, or
(b)who having a spouse living has entered into or contracted a marriage with any person
shall be eligible for appointment to any grade or post to which these regulations apply.Provided that the Central Government in case of HODs and Chairman in all other cases may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing except any person from the operation of this sub-regulation.
(4)A candidate must satisfy the appointing authority that his character and antecedents are such as to make him suitable for appointment to any grade or post. No candidate who has been convicted by a Court of Law for an offence involving moral turpitude or who has been adjudged as an insolvent shall be eligible for appointment to a grade or post.
(5)A candidate shall be in good mental and physical health and free from any physical defects likely to interfere with the discharge of his duties as an employee of the Board. A candidate who, after such physical examination as the Central Government in case of HODs and Chairman in all other cases may specify, is found not to satisfy those requirements, shall not be appointed.
(6)If any question arises whether a candidate does not satisfy all or any of the requirements of this regulations, the same shall be decided by the Central Government in case of HODs and Chairman in all other cases.

9. [ Eligibility of Existing Employees for direct recruitment. [Substituted by Notification No. G.S.R. 778(E), dated 14.8.2018 (w.e.f. 7.1.2009).]

- When the posts required to be filled by direct recruitment are advertised, employees of the Board of any Major Port Trust possessing the prescribed qualifications and experience may also apply:Provided that the age limit in such cases shall not exceed fifty five years.]

10. Advertisement of Vacancies.

(1)Vacancies of Class-III and Class-VI posts to be filled by direct recruitment shall be notified to the local Employment Exchange. In case sufficient number of eligible and suitable candidates are not available, the vacancies be advertised in Newspapers published within the State. Class-I and Class-II posts intended to be filled by direct recruitment shall be advertised in national and local dailies and/or Employment News.
(2)The crucial date for determining the qualification, experience and age shall be the first day of the month in which the post is notified/advertised unless otherwise specified.

11. Conduct of written Skill Tests in Certain Cases.

- The Appointing Authority may decide whether a written or a skill test or both should be held and also name the officers who should hold the said test and the manner in which the test should be held and other details thereof. It shall be open to the Appointing Authority to engage a consultant or a firm of consultants to conduct a written or skill test.

12. Services Selection Committee.

(1)There shall be a Service Selection Committee for each grade or post, as mentioned in sub-regulation (2) to conduct interviews of eligible candidates for making selection of candidates for appointment to different posts by direct recruitment.
(2)The category of posts and the composition of the Services Selection Committees referred to in sub-regulation (1) shall be the following, namely:-
(a)For HODs
(i) [ Joint Secretary of the Ministry of Shipping looking after the charge of PHRD [Substituted by Notification G.S.R. No. 36(E), dated 15.1.2016 (w.e.f. 7.1.2009).] Chairman]
(ii) Chairman/Dy. Chairman of the Port Member
(iii) Any other Port Chairman or an Officer having Member wideexperience in the filed to be nominated by the Ministry ofShipping Member
(iv) Representative of SC/ST and OBCs nominated by theMinistry of Shipping. Member
(b)For Class-I posts
(i) Chairman Chairman
(ii) Dy. Chairman Member
(iii) HOD in charge of the Department in which the vacancyoccurs Member
(iv) HOD. in charge of General Administration DepartmentMember  
(v) Representative of SC/ST and OBCs nominated bY theChairman. Member
(c)For Class-II posts
(i) Dy. Chairman Chairman
(ii) Head of the Department in which the vacancy arises Member
(iii) HOD in charge of General Administration Department Member
(iv) Representative of SC/ST and OBCs nominated by thechairmen. Member
(d)For Class-III and IV posts (Common categories)
(i) Dy. Chairman or in his absence, HOD nominated by thechairman of the Board. Chairmen
(ii) HOD in charge of General Administration Department Member
(iii) A Senior officer in the grade not below Rs160000-400-20800 to be nominated by the Chairman. Member
(iv) Representative of SC/ST and OBCs nominated by thechairman. Member
(e)For Class-III and IV posts (Uncommon categories)
(i) HOD, where the vacancy arises Chairman
(ii) HOD in charge of General Administration Department Member
(iii) A senior officer of the concerned Division in the gradenot below Rs 16000-400-20800 to be nominated by the Chairman. Member
(iV) Representative of SC/St and OBCs nominated by theChairman. Member
The Appointing Authority may also nominate any person not in the service of the Board to be a member of a Services Selection Committee if such a person is specialized in the relevant field. Where any member of the Services Selection Committee is not available, the Appointing Authority may nominate another officer of appropriate level in his place to attend the meeting.
(3)Where the recruitment to vacancies in grades common to more than one department is made in a common selection, the composition of the Committee shall be decided by the Chairman in each case.

13. Select List.

- The Services Selection Committee may recommend, in the order of merit, as adjudged by it, the names of the selected candidates to be kept on a select list for consideration of appointment to posts earmarked for direct recruits. Such a list shall be deemed to be valid for a period of 12 months from the date on which the list is approved by the Appointing Authority. It is open to the Appointing Authority to extend the validity of the list for a period not exceeding six months or until a fresh select list is approved whichever is earlier.

14. Consideration of Recommendations off Services Selection Committee and Adhoc Appointments.

- All appointments by direct recruitment shall be made by the appointing authority on the recommendations of the concerned Services Selection Committee.Provided that it shall be open to the Appointing Authority, for reasons to be recorded in writing, not to accept the recommendations of Service Selection Committee.Provided further that where the Appointing Authority is an authority subordinate to the Chairman and the authority disagrees with the such recommendations in any case, it shall record its reasons for such disagreement and submit the case to the Chairman who shall decide the same.Provided also that in the case of a purely temporary post, a leave vacancy or a vacancy earmarked for direct recruitment requiring immediate filing up, the Chairman may appoint a person who is eligible to fill the vacant post for a period of six months at a time and not exceeding one year on adhoc basis subject to the condition that:
(1)Adhoc Appointment, where unavoidable, should be made only strictly subject to fulfilling the qualifications, experience provided in the RRs.
(2)Total period of appointment to temporary post will not exceed the tenure of the post.
(3)In other cases, the temporary appointment should be replaced by a regular appointment from the Select List as soon as possible.

15. Canvassing support a disqualification.

- Any endeavour on the part of a person to canvas support by direct or indirect method for appointment to a post or for promotion to a higher post shall disqualify him for the appointment or promotion.

16. Suppression of facts a disqualification.

- Any candidate who is found to have knowingly furnished any particulars which are false or have suppressed material information of a character, which if known would ordinarily have debarred him from getting an appointment to a grade or post, is liable to be disqualified, and, if appointed, to be dismissed from Service.

17. Cancellation of Appointment Order.

- If a candidate selected for the post earmarked for direct recruits fails to join duty within the date mentioned in the offer of appointment and where no such date is mentioned, within 30 days of the date of issue of the offer of appointment or within such extended period as the Appointing Authority may agree, the offer of appointment shall be deemed to have been cancelled.

18. Payment of Travelling Allowance for Attending Interview.

- In the case of posts filled by direct recruitment all journeys which the candidate (including persons already in the Service of the Board) may have to perform for the purpose of written and practical tests or interviews shall be at their own cost. However, candidates belonging to Scheduled Castes or the Scheduled Tribes called for written or trade Tests or interview shall be granted travelling allowance equal to I Class rail fare by shortest practicable route both ways on production of proof to the effect that he has actually performed the inward journey.

19. Probation Period.

(1)Every person appointed to a post by direct recruitment or promotion or absorption shall, subject to the provisions of sub-regulation (2) and (3), be on probation for a period of two years except in case of persons appointed on absorption basis through composite method of recruitment in the posts of HODs and Deputy HODs carrying the scales of pay of Rs. 16000-400-20800 and above.Provided that where the appointment itself is for a period specified in the appointment order, such appointment shall stand terminated on the expiry of such period, unless such period is extended by the Appointing Authority.Provided that, when the appointment is made by the direct recruitment and the post carries a scale of pay, the maximum of which does not exceed Rs.11975/-, the period of probation shall be one year.Provided that, there shall not be any probation in case of appointment by promotion within Class III and Class IV grades.Provided further that, if an employee on promotion to a grade or a post is appointed to officiate in a higher grade or posts, he shall be eligible to count the duration of his appointment to a higher grade or posts to complete probation in his lower grade or post. Similarly, if an employee has previously been aPPointed to officiate in a grade or post, he may on appointment to the similar grade or post on probation will be eligible to count such officiating period (excluding adhoc service) to complete probation in the grade or post.
(2)The period of probation may, if the Appointing Authority deems fit, be extended for a specific period at a time, but the total period of such extensions shall not, save where any extension is necessary by reason of any departmental or legal proceedings pending against the employee, exceed one year.
(3)During the period of his probation an employee may be required to undergo such departmental training and pass such departmental tests as the appointing authority may, from time to time specify in this behalf.

20. Confirmation of Employees on Probation.

- (1) General(i)Confirmation will be made only once in the service of an employee which will be in the entry grade.(ii)Confirmation is relinked from the availability of permanent vacancy in the grade. In other words an officer who has successfully completed the probation may be considered for confirmation.
(2)Confirmation in the grade to which initially recruited
(i)As at present, the appointee should satisfactorily complete the probation.
(ii)The case will be placed before DPC (for confirmation)
(iii)A specific order of confirmation will be issued when the case is cleared from all angles.
(3)On Promotion
(i)If the recruitment rules do not prescribe any probation, an officer promoted on regular basis (after following the prescribed DPC, etc., procedure) will have all the benefits that the person confirmed in that grade would have.
(ii)Where probation is prescribed, the Appointing Authority will on completion of the prescribed period of probation asses the work and conduct of the officer himself and in case the conclusion is that the officer is fit to hold the higher grade, he will pass an order declaring that the person concerned has successfully completed the probation. If, work of the officer has not been satisfactory or needs to be watched for some more time, he may revert him to the post of grade which he was promoted or extend the period of probation as the case may be.
Since there will be no confirmation on promotion before an official is declared to have completed the probation satisfactorily, a rigorous screening of his performance should be made and there should be no hesitation to revert a person to the post or grade from which he was promoted if the work of the officer during probation has not been satisfactory.Confirmation of Probationers - A person appointed against a permanent post as direct recruit with definite conditions of probation is to be confirmed in the grade with effect from the date on which he successfully completes the period of probation. The decision whether the should be confirmed or his probation extended should be taken soon after the expiry of the initial probationary period, i.e. ordinarily within 6 to 8 weeks and communicated to the employee together with the reasons in case of extension. Even though the meetings of the DPC may be held after the termination of the period of probation of direct recruits, a person appointed against a permanent post with definite conditions of probation is to be confirmed in the grade with effect from the date on which he successfully completes the period of probation. A probationer who is not making satisfactory progress or who shows himself to be inadequate for the service should be informed of his shortcomings well before the expiry of the original probationary period so that he can make severe efforts at self improvement.In the case of probation, the DPC should not determine the relative grading of officers but only decide whether they should be declared to have completed the probation satisfactorily. If the performance of any probationer is not satisfactory, the DPC may advise whether the period of probation should be extended or whether he should be discharged from service.

21. Discharge or Reversion of Employees on Probation.

(1)If an employee on probation in his first appointment is not considered fit, on the basis of his conduct or performance, for confirmation at the end of the period of probation prescribed in regulation 19, he shall be discharged from the service of the Board.
(2)If an employee on probation who holds a lien on a post and does not complete the period of probation as specified under Regulation 19 to the satisfaction of the appointing authority, he may be reverted to the post on which he holds a lien.
(3)If an employee during the period of probation on a post is considered unfit for further retention in that post on the basis of performance or conduct or failure to pass the departmental test if prescribed, he shall be liable to be discharged from service at any time if he has no lien on any post or reverted to the post in which he holds a lien.

22. Departmental Test For Promotion, Confirmation in Certain Cases.

- The Chairman may specify, from time to time, the posts, confirmation in or promotion to which shall be subject to the passing of qualifying departmental test, if any. The Chairman may also specify, from time to time, the details of the qualifying departmental test such as the procedure for holding the test, the syllabus for the test, the intervals at which the test shall be held, the maximum period within which the test shall be passed by the candidates, etc.

23. Reversion Due to Failure in Departmental Test.

- An employee promoted to a post shall pass such qualifying departmental test, if any, as may be specified by the Chairman from time to time, within such period, as may be specified by him failing which the employee shall be reverted. When the passing of a test is specified as a condition precedent to promotion to a higher post, no employee shall be considered for promotion to such a post, until he passes the prescribed test.

24. Seniority List.

- An up-to-date gradation list indicating the inter-se seniority of the employees shall be maintained for each grade. The list shall indicate separately the permanent and temporary employees in each grade. The list shall be circulated every year.

25. Fixation of Seniority.

(1)The seniority of persons directly recruited to a grade and persons appointed on the basis of departmental promotion shall be assigned inter-se seniority according to rotation of vacancies between direct recruits and promotees which shall be based on the quota of vacancies in the grade reserved for direct recruitment and promotion as indicated in the schedule. In cases where exchange of vacancies has been resorted to as per Regulation 6, the seniority will be as per the mode of filling up.
(2)Direct recruits shall be randed inter-se in the order of merit in which they are placed in the select list on the basis of their performance in the examination or interview or both, the recruits of an earlier select list being ranked senior to those of a later select list.
(3)Persons appointed against promotion quota of vacancies shall be ranked inter-se according to the order in which they are approved for promotion by the Departmental Promotion Committee.
(4)Notwithstanding anything contained in sub-regulations (1) to (3) above the seniority already determined prior to the commencement of these regulations shall remain unaffected.

26. Departmental Promotion Committee.

(1)There shall be a Departmental Promotion Committee for each grade or post to recommend a panel of employees for appointment to different posts by promotion in accordance with these regulations.
(2)The composition of the Departmental Promotion committee will be the same as that of the Services Selection Committee as laid down in Regulation 12 and the validity of the panel shall be the same as mentioned in Regulation 13.

27. Field of Selection for Promotion.

(1)Where one or more posts in a grade are required to be filed by promotion through selection method from employees holding posts in the feeder grade in accordance with the prescribed qualification and experience for promotion shall be considered for promotion if they fall within the zone of consideration.
(2)The following procedure shall be observed while recommending employees for promotion through selection method:
(a)The Departmental Promotion Committee (DPC) shall determine the merit of those being assessed for promotion with reference to the prescribed benchmark and accordingly grade the officers as 'fit' or 'unfit'. Only those who are graded 'fit' by the DPC shall be included and arranged in the select list in order of their inter se seniority in the feeder grade. Those Officers who are graded as 'unfit' by the DPC shall not be included in the select list.
(b)The Departmental Promotion Committees shall also consider the cases of eligible employees who are on foreign service or on study leave.
(c)The instructions issued by the Govt. from time to time on procedure to be followed in DPC proceedings in respect of Government Servants shall mutatis mutandis apply.
Note:- for absorption to the post carrying pay scale of Rs.16,000-400-20800 and above and for which composite method of recruitment is adopted, the benchmark in the overall grading shall be 'Very Good'. In all other cases, the benchmark shall "Good".
(3)For promotion to non-selection posts, where no bench mark is specified, the criteria for selection shall be seniority-cum-fitness.

28. Adhoc Appointments.

- In case of immediate necessity when a panel recommended by the Departmental Promotion Committee has been used up, the appointing authority may make a purely adhoc appointment to a post, by appointing the senior most eligible and suitable employee in the feeder grade or post upto a period of six months at a time and not exceeding one year or till a new panel is recommended by the Departmental Promotion Committee whichever is earlier. The adhoc appointment, where unavoidable, should be made only strictly subject to fulfilling the qualifications, experience provided in the RRs.

29. Compassionate Appointments.

- Notwithstanding anything contained in these regulations, the Chairman may dispense with the normal procedure of recruitment prescribed in these regulations and appoint to a Class-III or Class-IV post the legitimate son or daughter or the surviving spouse of an employee of the Board, who dies while in service, if the person to be so appointed possess the prescribed qualifications and experience and is otherwise found suitable.

30. Interpretation.

- In the application of these Regulations all the instructions of the Central Government as amended from time which are not contrary to any of the provisions of these regulations and all instructions issued form time to time by the Central Government which cover matters not specifically covered will be followed [whose decision thereon shall be final and binding.] [Inserted by Notification No. G.S.R. 641(E), dated 30.6.2016 (w.e.f. 7.1.2009).].Where a doubt as to the interpretation of any of these regulations, the matter shall be referred to the Chairman for a decision.

31. Repeal and Savings.

- All the Regulations i.e. (i) the Madras Port Trust Employees' (Appointment, Promotion, etc.) Regulations, 1977 and (ii) the Madras Port Trust (Recruitment of Heads of Departments) Regulations, 1991, procedures, practices and customs corresponding to these regulations and in force immediately before the commencement of these regulations are hereby repealed. The regulations so repealed (i) and (ii) above, referred to in any other service regulations, hereafter shall be referred / named by these Regulations.Provided that any order made or action taken under the regulations procedures, practices, and customs so repealed shall be deemed to have been made or taken under the corresponding provisions of these regulations.Chennai Port Trust(Schedule to the Regulation-5)Recruitment Rules for Class-I Posts of General Administration Department (Main Admn.)
Sl. No. Name of the post Number of posts Classification Scale of pay(Rs.) Whether Selection or non-selection Upper age limit for direct recruitment (inyears)
1 2 3 4 5 6 7
1 Assistant Secretary Gr. I 3 Class 1 9100 – 250 – 15100 Selection 30
             
Educational and other qualificationsprescribed for direct recruitment Whether (a) age (b) Educational qualifications(c) experience for direct recruits will apply in this case ofpromotion / absorption / deputation Period of Probation (in years) Method of recruitment (Whether by directrecruitment or by promotion / absorption / deputation) In case of promotion / absorption /deputation, grades form which it should be made Remarks
8 9 10 11 12 13
Essential : -A degree from a recognizeduniversity.Desirable:-(i)Post Graduate Degree / Diploma in personnel Management /Industrial Relations / Social Work / Labour Welfare or alliedsubjects or Degree in Law from a recognized University /Institution.(ii) Two years experience in executive cadrein the field of General Administration, Personnel, IndustrialRelations, etc., in an Industrial / Commercial / Govt.Undertaking. (a) No.(b) Yes.(c) No. 2 Upto 31stDec. 2006By direct recruitment –33.1/3 % By promotion – 66.2/3 %After 31stDec. 2006By direct recruitment –66.2/3 % By promotion – 33.1/3 % Promotion from Assistant Secretary Gr.II / Asst.Welfare Officer Gr.II / Asst. Personal Officer Gr. II /Administrative Asst. / Course Developer / Course Instructor inthe scale of pay of Rs. 8600-14600 with 3 years regular servicein the gradeORfrom Class III employees inthe scale of pay of Rs.6170-11975 in the respective discipline ofGeneral Admn. Deptt., with 5 years regular service in the gradewhere there are no class II posts in the pay scale of Rs.8600-14600 in that discipline. Existing posts of Assistant Secretary in thescale of pay of Rs. 9100-15100 will be redesignated as AssistantSecretary Gr. I in the scale of pay of Rs. 9100-15100.
             
1 2 3 4 5 6 7
2. Senior Assistant Secretary 1 Class 1 10750 – 300 – 16750 Selection 35
             
8 9 10 11 12 13
Essential:-(i)A degree from a recognized University.(ii) Five yearsexperience in executive cadre in the field of GeneralAdministration, Personnel, Industrial Relations. etc. in anIndustrial / Commercial / Govt. Undertaking.Desirable:-PostGraduate Degree / Diploma in personnel Management / IndustrialRelations / Social work / Labour Welfare or allied subjects orDegree in Law from a recognized University / Institution. (a) No.(b) Yes.(c) No. 2 By Promotion failing which by adsorption /deputation failing both by direct recruitment. Promotion from Assistant Secretary Gr. I /Assistant Personnel Officer Gr.I / Welfare Officer / HindiOfficer in the scale of pay of Rs. 9100-15100 with 5 yearsregular service in the grade falling which Assistant SecretaryGr. I / Asst. Personnel Officer Gr. l / Welfare Officer / LawOfficer Gr.I in the scale of pay of Rs. 9100-15100 with 2 yearsregular service in the grade and a combined regular service inthe grade and a combined regular service of 8 years in the scalesof pay of Rs. 9100-15100 and Rs. 8600-14600 in the respectivediscipline of General Admn. Deptt. Absorption / deputation willbe of Officers holding analogous posts or post of Asst. Secretary(Sr. Assistant Personnel Officer Gr.I / Welfare Officer / LawOfficer Gr.I in the scale of pay of Rs. 9100-15100 with 5 yearsregular service in the grade in a Major port Trust. Existing post of Dy. Secretary in the scale ofpay of Rs. 10750-16750 will be redesignated as Sr. Asst. Secy inthe scale of pay of Rs.10750-16750. Note: The Ministry hasproposed 2 posts in the scale under Main Administration andindicated in the note that one post of CLWO (Rs. 10750-16750)vacant for more than one year and not shown in the existingstrength may be considered for revival by keeping in abeyance oneexisting live post of Dy. Secy (Rs. 10750-16750) which is vacantfor less than a year and included in Main Administration. Henceout of two posts one post is shown as Senior Welfare Officer inthe scale of Rs. 10750-16750 under HRD function of GAD.
1 2 3 4 5 6 7
3 Deputy Secretary 1 Class1 13000 – 350 – 18250 Selection 40
             
8 9 10 11 12 13
Essential:-(i)A degree from a recognized University.(ii) Nine yearsexperience in executive cadre in the field of GeneralAdministration, Personnel, Industrial Relations. etc. in anIndustrial / Commercial / Govt. Undertaking.Desirable:-PostGraduate Degree / Diploma in personnel Management / IndustrialRelations / Social work / Labour Welfare or allied subjects orDegree in Law from a recognized University / Institution. (a) No.(b) Yes.(c) No. 2 By Promotion failing which by adsorption /deputation failing both by direct recruitment Promotion from Sr Assistant Secretary / Sr.Welfare Officer in the scale of pay of Rs.10750-16750 will 4years regular service in the grade falling which Sr. Asst secySr. Welfare Officer in the scale of pay of Rs. 19750-19750 with 2year regular service in the grade and a combined regular serviceof 9 years in the scales of pay of Rs. 10750-16750 Rs. 9100-15190in the respective discipline of General Admn. Deptt. Absorption /deputation will be of officers holding analogous posts or post ofSr. Asst. Secretary / Sr. Welfare Officer in the scale of pay ofRs. 10750-16760 with 4 years regular service in the grade in aMajor port Trust. Existing post of Sr. Dy. Secy / Chief PublicRelations Officer in the scale of pay of Rs. 13000-16250 will beredesignated as Dy Secy in the scale of pay of Rs.13000-18250.
1 2 3 4 5 6 7
4 Senior Deputy Secretary 1 Class1 16000 – 400 – 20800 Selection 42
             
8 9 10 11 12 13
Essential:-(i)A degree from a recognized University.(ii) Twelve yearsexperience in executive cadre in the field of GeneralAdministration, Personnel, Industrial Relations, etc., in anIndustrial / Commercial / Govt. Undertaking.Desirable:-PostGraduate Degree / Diploma in Personnel Management / IndustrialRelations / Social work / Labour Welfare or allied subjects orDegree in Law from a recognized University / Institution. (a) No.(b) Yes.(c) No. N.A. By absorption through composite method ofrecruitment failing both by direct recruitment i.e. throughpromotion / transfer / deputation on absorption basis fallingwhich by deputation and failing both by direct recruitment thepromotion / transfer / on absorption will be from the officersfrom Major Port Trusts. For absorption through composite method,officers holding analogous posts or the post of Dy. Secretary andequivalent posts in the respective discipline of GeneralAdministration Department (such as CPRO / Deputy Estate Manager /Deputy Chief Law Officer / Personnel Officer) in the scale of payof Rs. 13000-18250 with 3 years regular service in the grade in aMajor Port Trust or Deputy Secretary and equivalent posts in therespective discipline of General Administration Department with 2years regular service in the grade and a combined regular serviceof 7 years in the scale of pay of Rs. 10750-16750 andRs.13000-18250 in the respective discipline of GeneralAdministration Department in a Major Part Trust will be eligiblefor deputation, officer holding analogous posts or holding postsof Dy. chief Medical officer (Specialist) and equivalentspecialist posts in the scale of pay of Rs. 13000-18250 inmedical deptt. in a Govt. / semi Govt. / PSUs or AutonomousBodies with 3 year regular service in the grade will be eligible.The selection is by merit for which the bench mark in overallgrading in the ACRS will not be below "very good".  
1 2 3 4 5 6 7
5 Secretary (Category – I Posts) 1 Class1 20500 – 500 – 26500 Selection 45
             
8 9 10 11 12 13
Essential:-(i)A degree from a recognized University.(ii) Seventeen yearexperience in executive cadre in the field of GeneralAdministration, Personnel, Industrial Relations,etc., in anIndustrial / Commercial / Govt. undertaking.Desirable:-PostGraduate degree / diploma in Personnel Management / IndustrialRelation / Social Work / Labour Welfare or allied subjects orDegree in Law from a recognized university / institution. (a) No.(b) Yes.(c) No. N.A. By absorption through composite method ofrecruitment ie. through promotion / transfer / deputation onabsorption basis failing which deputation and failing both bydirect recruitment. The promotion / transfer / on absorption willbe from the officers from Major Port Trusts. For absorption through composite method,Officers holding analogous post or the post of Secretary inCategory-II ports with two years regular service in the grade orofficers holding posts in the scale of pay of Rs.17500-22300 with4 years regular service in the grade or officers holding posts inthe scale of pay of Rs. 16000-20800 with 5 years regular servicein the grade in the General Administration / Human ResourcesDevelopment Deptt. of a Major Port Trust will be eligible. Fordeputation, officers holding analogous posts or post of Secretaryand equivalent posts in General Administration Department / HRDin the scale of pay of Rs. 18500-23900 with 2 years regularservice in the grade or officers holding post of Sr. Dy. Secy andequivalent posts in General Administration Department / HRD inthe scale of pay of Rs. 16000-20800 and above with 5 yearsregular service in the grade in Govt. / Semi Govt. / PSUs ofAutonomous Bodies will be eligible. The selection is by merit forwhich the bench mark in overall grading in the ACRs will not bebelow "very good".  
Recruitment Rules for Class I Posts of Personnel and Industrial Relations Division (HRD under the general administration department)
Sl. No. Name of the post Number of posts Classification Scale of pay(Rs.) Whether Selection or non-selection Upper age limit for direct recruitment (inyears)
1 2 3 4 5 6 7
1 Assistant Personnel Officer Gr. I 2 Class 1 9100 – 250 – 15100 Selection 30
             
Educational and other qualificationsprescribed for direct recruitment Whether (a) age (b) Educational qualifications(c) experience for direct recruits will apply in this case ofpromotion / absorption / deputation Period of Probation (in years) Method of recruitment (Whether by directrecruitment or by promotion / absorption / deputation) In case of promotion / absorption /deputation, grades form which it should be made Remarks
8 9 10 11 12 13
Essential : -A degree from a recognizeduniversity.Desirable:-(i)Post Graduate Degree / Diploma in Personnel Management /Industrial Relations / Social Work / Labour Welfare or alliedsubjects or Degree in Law from a recognized University /Institution.(ii) Two years experience in executive cadrein the field of General Administration, personnel, IndustrialRelations, etc., in an Industrial / Commercial / Govt.Undertaking. (a) No.(b) Yes.(c) No. 2 Upto 31stDec. 2006By direct recruitment –33.1/3 % By promotion – 66.2/3 %After 31stDec. 2006By direct recruitment –66.2/3 % By promotion – 33.1/3 % Promotion from Assistant Personnel Officer Gr.II/ Asst. Welfare Officer Gr.II / Administrative Asst / CourseDeveloper / Course Instructor in the scale of Pay of Rs.8600-14600 with 3 years regular service in the gradeORfromClass III employees in the scale of pay of Rs. 6170-11975 in therespective discipline of General Administration Department with 5years regular service in the grade where there are no class IIposts in the pay scale of Rs. 8600-14600 in that discipline. The Ministry has proposed three posts in thescale of Rs. 9100-15100 under HRD functions, i.e. welfare,training & labour, The Ministry has proposed RRs under Asst.Personal Officer Gr.I, Welfare Officer in the scale ofRs.9100-15100 Hence out of 3 posts in the above scale, two postshave been indicated under Asst. Personnel Officer Gr.I fortraining and labour functions and one post shown as welfareOfficer for welfare functions.
             
1 2 3 4 5 6 7
2 Welfare Officer 1 Class 1 9100 – 250 - 15100 Selection 30
             
8 9 10 11 12 13
Essential:-(i)A degree from a recognized University.(ii) Degree ordiploma in social science from a recognized university /institution.(iii) Knowledge of local language.Desirable:-Twoyears experience as a Labour Welfare Officer / IndustrialRelations Officer in an Industrial / Commercial / Govt.Undertaking. (a) No.(b) Yes.(c) No. 2 Upto 31stDec. 2006By direct recruitment –33.1/3 % By promotion – 66.2/3 %After 31stDec. 2006By direct recruitment –66.2/3 % By promotion – 33.1/3 %Note:- Promotionwill be on the basis of written Test and viva-voce. Promotion from Assistant Welfare Officer Gr. II/ Asst. Personal Officer Gr.II / Admn. Asst. / Course Developer /Course Instructor in the Scale of Pay of Rs.8600-14600 with 3years regular service in the grade Or from Class III employeesin the scale of pay of Rs. 6170-11975 in the respectivediscipline of General Administration Department with 5 yearsregular service in the grade where there are no Class II posts inthe pay scale of Rs.8600-14600 in that discipline. The Ministry has proposed three posts in thescale of Rs. 9100-15100 under HRD functions, i.e. welfare,training & labour. The Ministry has proposed RRs under Asst.Personal Officer Gr.I, Welfare Officer in the scale ofRs.9100-15100. Hence out of 3 posts in the above scale, two postshave been indicated under Asst. Personnel Officer Gr.I fortraining and labour functions and one post shown as welfareOfficer for welfare functions.
1 2 3 4 5 6 7
3 Senior Welfare Officer 1 Class1 10750 – 300 - 16750 Selection 35
             
8 9 10 11 12 13
Essential:-(i)A degree from a recognized university.(ii) Degree of diplomain social science from a recognized university institution.(iii)Five years experience as a labour Welfare Officer / IndustrialRelations Officer in an Industrial / Commercial / Govt.Undertaking.(iv) Knowledge of local language. (a) No.(b) Yes.(c) No. 2 By promotion failing which by absorption /deputation, failing both by direct recruitment. Promotion from Asst. Personal Officer Gr.I /Welfare Officer / Assistant Secretary Gr.I / Law Officer Gr.I inthe scale of pay of Rs. 9100-15100 with 5 year regular service inthe grade failing which Asst. Personal Officer Gr.I / WelfareOfficer / Asst Secy Gr.I / Law Officer Gr.I in the scale of payof Rs. 9100-15100 with 2 years regular service in the grade and acombined regular service of 8 years in the scale of pay of Rs.9100-15100 and Rs. 8600-14600 in the respective discipline ofGeneral Administration Department Absorption / deputation will beof officers holding analogous posts of Asst personal Officer Gr.I/ Welfare Officer / Asst. Secretary Gr.I / Law Officer Gr.I orequivalent posts in the respective discipline of GeneralAdministration Department in the scale of pay of Rs. 9100-15100with 5 years regular service in the grade in a Major Port Trust. The Ministry has proposed two posts in the scaleof Rs. 10750-16750 under the Main Admn. and indicated one post ofCLWO (Rs. 10750-16750) vacant for more than one year and notshown in the existing strength may be considered for revival bykeeping in abeyance one existing live post of Dy.Secy (Rs.10750-16750) which is vacant for less than a year and included inMain Admn. Hence the post of CLWO (Rs. 10750-16750) will beredesignated as Sr. Welfare Officer in the scale of pay of Rs.10750-16750.
1 2 3 4 5 6 7
4 Personnel Officer 1 Class1 1300 – 350 - 18250 Selection 40
             
8 9 10 11 12 13
Essential:-(i)A degree from a recognized university / Institution.(ii) Nineyears experience in executive cadre in the field of GeneralAdministration, Personnel, Industrial Relations etc., in anIndustrial / Commercial / Govt. Undertaking.Desirable:-PostGraduate Degree / Diploma in Personnel Management / IndustrialRelations / Social Work / Labour Welfare or allied subjects ordegree in Law from a recognized university / Institution (a) No.(b) Yes.(c) No. 2 By promotion failing which by absorption /deputation, failing both by direct recruitment Promotion from Senior Welfare Office / Sr.Assistant Secretary in the Scale of pay of Rs. 10750-16750 with 4years regular service in the grade failing which Sr. WelfareOfficer / Sr.Assistant Secretary with 2 years regular service inthe grade and a combined regular service of 9 years in the scalesof pay of Rs. 10750-16750 and Rs. 9100-15100 in the respectivediscipline of General Administration Department. Absorption /deputation will be of officers holding analogous posts of Sr.Welfare Officer or equivalent posts in the respective disciplineof General Administration Department in the scale of pay of Rs.10750-16750 with 4 years regular service in the grade in a MajorPort Trust.  
1 2 3 4 5 6 7
5 Senior Personnel Officer 1 Class1 16000 – 400 - 20800 Selection 42
             
8 9 10 11 12 13
Essential:-(i)A degree from a recognized university / Institution.(ii)Twelve years experience in executive cadre in the field ofGeneral Administration, Personnel, Industrial Relations etc., inan Industrial / Commercial / Govt. Undertaking.Desirable:-PostGraduate Degree / Diploma in Personnel Management / IndustrialRelations / Social Work / Labour Welfare or allied subjects ordegree in Law from a recognized university / Institution. (a) No.(b) Yes.(c) No. 2 By absorption through composite method ofrecruitment ie. through promotion / transfer / deputation onabsorption basis failing which deputation and failing both bydirect recruitment The promotion / transfer / on absorption willbe from the officers from Major Port Trusts. For absorption through composite method officersholding analogous post or the post of Personnel Officer orOfficers in the respective discipline of General AdministrationDepartment (Such as CPRO / Dy. Secy) in the scale of pay ofRs.13000-18250 with 3 years regular service in the grade in aMajor Port Trust or Personnel Officer or equivalent officer orequivalent officer in the respective discipline of GeneralAdministration Department with 2 years regular service in thegrade and a combined regular service of 7 years in the scales ofpay of Rs. 10750-16750 and Rs. 13000-18250 in the respectivediscipline of General Administration Department in a Major PortTrust will be eligible. For deputation, officers holdinganalogous posts or holding posts or holding posts of PersonnelOfficer or equivalent posts in the respective discipline ofGeneral Administration Department in the scale of pay ofRs.13000-18250 in Govt. / Semi Govt. / PSUs or Autonomous Bodieswith 3 years regular service in the grade will be eligible. Theselection is by merit for which the bench mark in overall gradingin the ACRs will not be below "very good". Existing post of Director (Training) in the scale of pay ofRs. 16000-20800 will be redesignated as Senior Personnel Officerin the scale of pay of Rs. 16000-20800.
Recruitment Rules for Class I Posts of legal division under the General Admn. Dept.
Sl. No. Name of the post Number of posts Classification Scale of pay(Rs.) Whether Selection or non-selection Upper age limit for direct recruitment (inyears)
1 2 3 4 5 6 7
1 Law Officer Gr. I 1 Class 1 9100 – 250 – 15100 Selection 30
             
Educational and other qualificationsprescribed for direct recruitment Whether (a) age (b) Educational qualifications(c) experience for direct recruits will apply in this case ofpromotion / absorption / deputation Period of Probation (in years) Method of recruitment (Whether by directrecruitment or by promotion / absorption / deputation) In case of promotion / absorption /deputation, grades form which it should be made Remarks
8 9 10 11 12 13
Essential : -Degree in Law from arecognized university.Desirable:-(i)Two years executive experience in a Legal Establishment of anIndustrial / Commercial / Govt. Undertaking.(ii) PostGraduate degree in Law from a recognized university. (a) No.(b) Yes.(c) No. 2 Upto 31stDec. 2006By direct recruitment –33.1/3 % By promotion – 66.2/3 %After 31stDec. 2006By direct recruitment –66.2/3 % By promotion – 33.1/3 % Promotion from Law Officer Gr. II in the scaleof pay of Rs. 8600-14600 with 3 years regular service in thegradeORfrom Class III employees in thescale of pay of Rs. 6170-11975 in the discipline of Legal Div.with 5 years regular service in the grade where there are noClass II posts in the pay scale of Rs. 8600-14600 in thatdiscipline. The Ministry has indicated that theAdministrative Officer (Legal) is vacant for more than one yearand hence excluded in the existing strength and proposed strengthand is to be abolished Subsequently n the request of the Ch. P.T.the Ministry has conveyed its sanction for the revival andfilling up of the post of AO(Legal) in the scale of Rs.9100-15100, Hence the existing post of AO(Legal) will beredesignated as Law Officer Gr. I.
Recruitment Rules for Private Secretaries
Sl. No. Name of the post Number of posts Classification Scale of pay(Rs.) Whether Selection or non-selection Upper age limit for direct recruitment (inyears)
1 2 3 4 5 6 7
1 PS to Dy. Chairman 1 Class 1 9100 – 250 – 15100 Selection 30
             
Educational and other qualificationsprescribed for direct recruitment Whether (a) age (b) Educational qualifications(c) experience for direct recruits will apply in this case ofpromotion / absorption / deputation Period of Probation (in years) Method of recruitment (Whether by directrecruitment or by promotion / absorption / deputation) In case of promotion / absorption /deputation, grades form which it should be made Remarks
8 9 10 11 12 13
Essential : -(i)A degree from a recognized University.(ii) Proficiency instenography and typewriting with a speed of 120 / 40 w.p.m.respectively(iii) Knowledge of Computer Application.(iv) Five years experience as Stenographer / PA in anIndustrial / Commercial / Govt. Undertaking. (a) No.(b) Yes.(c) No. 2 By Promotion failing which by absorption /deputation, failing both by direct recruitment. Promotion from PA to HOD / PS to Dy. Chairman inthe Scale of Pay of Rs. 8600-14600 with 3 years regular servicein the grade.Absorption / deputation will be of officersholding analogous post or feeder posts with 5 years regularservice in the grade in a Major Port.  
             
1 2 3 4 5 6 7
2 PS to Chairman 1 Class 1 10750 – 300 - 16750 Selection 35
             
8 9 10 11 12 13
Essential:-(i)A degree from a reognized University.(ii) Proficiency instenography and typewriting with a speed of 120 / 40. w.p.m.respectively(iii) Knowledge of Computer Application.(iv) Eight years experience as Stenographer / PA in anIndustrial / Commercial / Govt. Undertaking. (a) No.(b) Yes.(c) No. 2 By promotion falling which by absorption /deputation, failing both by direct recruitment. Promotion from PSto Dy. Chairman /PS to Chairman in the Scale of pay of Rs.9100-15100 with 5 years regular service in the grade failingwhich PS to Dy. chairman / PS to Chairman with 2 years regularservice in the scale of pay of Rs. 9100-15100 and a combinedregular service of 8 years in the scales of pay of Rs.9100-15100and Rs. 8800-14600.Absorption / deputation will be ofofficers holding analogous post or feeder posts with 5 yearsregular service in the grade in a Major Port.  
1 2 3 4 5 6 7
3 Sr PS to Chairman 1 Class1 13000 – 350 – 18250 Selection 40
             
8 9 10 11 12 13
Essential:-(i)A Degree from a recognized University.(ii) Proficiencyin stenography and typewriting with a speed of 120 / 40 w.p.m.respectively(iii) Knowledge of computerApplication.(iv) Twelve years experience as Stenographer/ PA in an Industrial / Commercial / Govt. Undertaking. (a) No.(b) Yes.(c) No. 2 By promotion failing which by absorption /deputation, failing both by direct recruitment. Promotion from PS to Chairman in the Scale ofPay of Rs. 10750-16750 with 4 years regular service in the gradefailing which PS to Chairman with 2 years regular service in thescale of pay of Rs. 10750-16750 and a combined regular service of9 years in the scales of pay of Rs. 10750-16750 and Rs.9100-15100.Absorption / deputation will be of officersholding analogous post or holding posts of holding posts of PS /Sr. PS in the scale of pay of Rs. 10750-16750 with 4 yearsregular service in the grade in a Major Port.  
Recruitment Rules for Class I Posts of Finance Department
Sl. No. Name of the post Number of posts Classification Scale of pay(Rs.) Whether Selection or non-selection Upper age limit for direct recruitment (inyears)
1 2 3 4 5 6 7
1 Accounts Officer Gr. I 10 Class 1 9100 – 250 – 15100 Selection 30
             
Educational and other qualificationsprescribed for direct recruitment Whether (a) age (b) Educational qualifications(c) experience for direct recruits will apply in this case ofpromotion / absorption / deputation Period of Probation (in years) Method of recruitment (Whether by directrecruitment or by promotion / absorption / deputation) In case of promotion / absorption /deputation, grades form which it should be made Remarks
8 9 10 11 12 13
Essential : -Member of Institute ofChartered Accountants of India or of Institute of Cost and WorksAccountants of India.Desirable:-Twoyears experience in Executive cadre in the field of Finance,Accounting in an Industrial / Commercial / Govt. Undertaking. (a) No.(b) No.however a degree from a recognizeduniversity is essential(c) No. 2 Upto 31stDec. 2006By direct recruitment –33.1/3 % By promotion – 66.2/3 %After 31stDec. 2006By direct recruitment –66.2/3 % By promotion – 33.1/3 % Promotion from Accounts Officer Gr.II in thescale of pay of Rs.8600-14600 with 3 year regular service in thegradeORfrom Class III employees in thescale of pay of Rs. 6170-11975 in the respective discipline ofFinance Department with 5 years regular service in the gradewhere there are no Class II posts in the pay scale ofRs.8600-14600 in that discipline. Existing posts of Accounts Officer in the scaleof pay of Rs. 9100-15100 will be redesignated as Accounts OfficerGr. I in the scale of pay of Rs. 9100-15100.
             
1 2 3 4 5 6 7
2 Senior Accounts Officer 3 Class 1 10750 – 300 - 16750 Selection 35
             
8 9 10 11 12 13
Essential:-(i)Member of Institute of Chartered Accountants of India or ofInstitute of Cost and Works Accountants of India.(ii)Five years experience in Executive cadre in the field of Finance,Accounting in an Industrial / Commercial / Govt. Undertaking. (a) No.(b) No.however a degree from a recognizeduniversity is essential(c) No. 2 By Promotion failing which by absorption /deputation, failing both by direct recruitment. Promotion from Accounts Officer Gr. I in thescale of pay of Rs. 9100-15100 with 2 years regular service inthe grade and a combined regular service of 8 years in the scalesof pay of Rs. 9100-15100 and Rs. 8600-14600 in respectivediscipline of Finance Dept. Absorption / deputation will be ofOfficers holding analogous posts or post of Accounts Officer Gr.Iin the scale of pay of Rs.9100-15100 with 5 years regular servicein the grade in a Major Port Trust. The existing posts of Dy. CAO in the scale ofpay of Rs. 10750 will be redesignated as Sr. Accounts Officer inthe scale of pay of Rs. 10750-16750 .
1 2 3 4 5 6 7
3 Deputy Chief Accounts Officer 2 Class1 13000 – 350 - 18250 Selection 40
             
8 9 10 11 12 13
Essential:-(i)Member of Institute of Chartered. Accountants of India or ofInstitute of Cost and Works Accountants of India.(ii)Nine years experience in Executive cadre in the field of FinanceAccounting in an Industrial / Commercial / Govt. Undertaking. (a) No.(b) No.however a degree from a recognizeduniversity is essential(c) No. 2 By Promotion failing which by absorption /deputation, failing both by direct recruitment. Promotion from Sr. Accounts Officer in the scaleof pay of Rs. 10750-16750 with 4 years regular service in thegrade failing which Sr. Accounts Officer in the scale of pay ofRs. 10750-16750 with 2 years regular service in the grade and acombined regular service of 9 years in the scales of pay of Rs.10750-16750 and Rs.9100-15100 in the respective discipline ofFinance Dept. Absorption / deputation will be of Officer holdinganalogous posts or post of Sr. Accounts Officer in the scale ofpay of Rs.10750-16750 with 4 years regular service in the gradein a Major Port Trust. The existing posts of Dy. CAO (Sr.) in the scaleof pay of Rs. 13000-18250 will be redesignated as Dy. CAO in thescale of pay of Rs. 13000-18250
1 2 3 4 5 6 7
4 Sr. Deputy Chief Accounts Officer 2 Class1 16000 – 400 - 20800 Selection 42
             
8 9 10 11 12 13
Essential:-(i)Member of Institute of Chartered Accountants of India or ofInstitute of Cost and Works Accountants of India.(ii)Twelve years experience in Executive cadre in the field ofFinance, Accounting in an Industrial / Commercial / Govt.Undertaking. (a) No.(b) Yes.(c) No. NA By absorption through composite method ofrecruitment ie. through promotion / transfer / deputation onabsorption basis failing which deputation and failing both bydirect recruitment. The promotion / transfer / on absorption willbe from the officers from Major Port Trusts. For absorption through composite method,officers holding analogous posts of Dy. Chief Accounts Officerand equivalent posts in the respective discipline of Finance Deptin the scale of pay of Rs. 13000-18250 with 3 years regularservice in the grade Rs. 13000-18250 in a Major Port Trust or Dy.Chief Account Officer and equivalent posts in the respectivediscipline of Finance Dept with 2 years regular service in thegrade and a combined regular service of 7 years in the scales ofpay of Rs. 10750-16750 and Rs. 13000-18250 in the respectivediscipline of Finance Deptt in a Major Port Trust will beeligible. For deputation, officers holding analogous posts orholding posts of Dy. Chief Account Officer and equivalent postsin the respective discipline of Finance Deptt in the scale of payof Rs.13000-18250 in Govt. / Semi Govt. / PSUs or Autonomousbodies with 3 years regular service in the grade will beeligible. The selection is by merit for which the bench mark inoverall grading in the ACRs will not be below "Very good". Out of the two posts of Sr. Dy. Chief Accounts Officer, thepresent incumbent of existing Addl. Chief Accounts Officer postin the scale of Rs. 14500-18700 shall be upgraded andredesignated as Sr. Dy. CAO and the second post shall be filledup as per the Recruitment Rules.
1 2 3 4 5 6 7
5 Financial Adviser & Chief Accounts Officer(category I Ports) 1 Class1 (HOD) 20500 – 500 - 26500 Selection 45
             
8 9 10 11 12 13
Essential:-(i)Member of Institute of Chartered Accountants of India or ofInstitute of Cost and Works Accountants of India.(ii)Seventeen years experience in Executive cadre in the field ofFinance, Accounting in an Industrial / Commercial / Govt.Undertaking. (a) No.(b) Yes.(c) No. NA By absorption through composite method ofrecruitment ie. through promotion / transfer deputation onabsorption basis failing which deputation and failing both bydirect recruitment The promotion / transfer / on absorption willbe from the officers from Major Port Trusts. For absorption through composite method,Officers holding analogous post or the post of FA&CAO inCategory II ports with 2 years regular service in the grade orofficer holding posts in the scale of pay of Rs. 17500-22300 with4 years regular service in the grade or officers holding posts inthe scale of pay of Rs. 16000-20800 with 5 years regular servicein the grade in the Finance Dept of a Major Port Trust will beeligible. For deputation, Officers holding analogous posts orofficers holding post of FA&CAO and equivalent posts in theFinance Dept in the scale of pay of Rs. 18500-23900 with 2 yearsregular service in the grade of officers holding posts of Sr.Dy.Chief Accounts Officer and equivalent posts in the FinanceDepartment in the scale of pay of Rs. 16000-20800 and above with5 years regular service in the grade in Govt. / Semi Govt. / PSUsor Autonomous bodies will be eligible. The selection is by meritfor which the bench mark in overall grading in the ACRs will notbe below "Very good".  
Recruitment Rules for Class I Posts of EDP Wing under Finance Department
Sl. No. Name of the post Number of posts Classification Scale of pay(Rs.) Whether Selection or non-selection Upper age limit for direct recruitment (inyears)
1 2 3 4 5 6 7
1 Assistant Director (EDP) 6 Class 1 9100 – 250 – 15100 Selection 30
             
Educational and other qualificationsprescribed for direct recruitment Whether (a) age (b) Educational qualifications(c) experience for direct recruits will apply in this case ofpromotion / absorption / deputation Period of Probation (in years) Method of recruitment (Whether by directrecruitment or by promotion / absorption / deputation) In case of promotion / absorption /deputation, grades form which it should be made Remarks
8 9 10 11 12 13
Essential : -Degree in ComputerEngineering / Computer Sciences from a recognized university /Institution.OrDegree in Maths / Statistics /Operational Research / Economics with Post Graduate Diploma inComputer Applications / Computer Science / Information Technologyfrom a recognized university / Institution.OrDegreein Engineering with Post Graduate Diploma in Computer Application/ Computer Science / Information Technology from a recognizeduniversity / Institution.(i) Five years experience inProgramming / Electronic Data Processing / System Design &Analysis and related fields.Desirable:-i)Post Graduate Degree in Maths / Statistics / Operational Research/ Economics or Post Graduate Degree in Computer Science orComputer Engineering or System s or Information Systems or MIS orInformation Technology or Computer Applications or Business Admn.(PG Degree / diploma) with specilisation in Systems orInformation Technology and allied subjects from a recognizeduniversity / institution.ii) Two years experience inProgramming / Electronic Data Processing / System Analysis etc. (a) No.(b) Yes.(c) No. 2 Upto 31stDec. 2006By direct recruitment –33.1/3 % By promotion – 66.2/3 %After 31stDec. 2006By direct recruitment –66.2/3 % By promotion – 33.1/3 % Promotion from Programmer Data ProcessingOfficer in the scale of Pay of Rs. 8600 – 14600 with 3years regular service in the gradeORPromotionfrom Class III employees in the scale of pay of Rs. 6170 –11975 in the respective discipline of EDP / P & R Div. With 5years regular service in the grade where there are no Class IIPosts in the pay scale of Rs. 8600 – 14600 in thatdiscipline. The existing post of Analyst Programmer /Superintendent (Computer Operation) in the scale of pay of Rs.9100 – 15100 under Stores department will be redesignatedas Asst. Director (EDP) in the scale of pay of Rs. 9100 –15100 under EDP wing
             
1 2 3 4 5 6 7
2. Deputy Director (EDP) 2 Class 1 10750 – 300 – 16750 Selection 35
             
8 9 10 11 12 13
Essential:-Degreein Computer Engineering / Computer Sciences from a recognizeduniversity / institution.OrDegree in Maths /Statistics / Operational Research / Economics with Post GraduateDiploma in Computer Application / Computer Science / InformationTechnology from a recognized university / institutionOrDegree in Engineering with Post GraduateDiploma in Computer Application / Computer Science / InformationTechnology from a recognized university / institution. (a) No.(b) Yes.(c) No. 2 By Promotion failing which by adsorption /deputation failing both by direct recruitment. Promotion from Assistant Director (EDP) in thescale of pay of Rs. 9100 – 15100 with 5 years regularservice in the grade failing which Assistant Director (EDP) inthe scale of pay of Rs. 9100 – 15100 with 2 years regularservice in the grade and a combined regular service of 8 years inthe scales of pay of Rs. 9100 – 15100 and Rs. 8600 –14600 in the respective discipline of EDP/ P & RDiv.Absorption / deputation will be of officers holdinganalogous posts of Assistant Director (EDP) / Assistant Director(Research) and other equivalent Post in the scale of pay of Rs.9100 – 15100 with 5 years regular service in the grade inEDP / P & R Division in a Major Port Trust.  
1 2 3 4 5 6 7
3 Senior Deputy Director (EDP) 1 Class1 13000 – 350 – 18250 Selection 40
             
8 9 10 11 12 13
Essential:-Degreein Computer Engineering / Computer Sciences from a recognizeduniversity / institution.OrDegree in Maths /Statistics / Operational Research / Economics with Post GraduateDiploma in Computer Application / Computer Science / InformationTechnology from a recognized university /institution.OrDegree in Engineering with PostGraduate Diploma in Computer Application / Computer Science /Information Technology from a recognized university /Institution.ii) Nine years experience in Programming /Electronic Data Processing / System Design & Analysis andrelated fields.Desirable:-i)Post Graduate Degree in Maths / Statistics / Operational Research/ Economics or Post Graduate Degree in Computer Science orComputer Engineering or Systems or Information Systems or M/S orInformation Technology or Computer Applications or Business Admn.(PG Degree / diploma) with specilisation in Systems orInformation Systems or M/S or Information Technology and alliedsubjects from a recognized university / institution. (a) No.(b) Yes.(c) No. 2 By Promotion failing which by adsorption /deputation failing both by direct recruitment Promotion from Deputy Director (EDP) in thescale of pay of Rs. 10750 – 16750 with 4 years regularservice in the grade failing which Deputy Director (EDP) in thescale of pay of Rs. 10750 – 16750 with 2 years regularservice in the grade and a combined regular service of 9 years inthe scales of pay of Rs. 10750 – 16750 and Rs. 9100 –15100 in the respective discipline of EDP / P & RDiv.Absorption / deputation will be of officer holdinganalogous posts of Deputy Director (EDP) / Deputy Director(Research) and other equivalent posts in the scale of pay of Rs.10750 – 16750 with 4 years regular service in the grade inEDP / P & R Division in a Major Port Trust. The existing post of Director (EDP) in the scaleof pay Rs. 13000 – 18250 will be redesignated as Sr. DeputyDirector (EDP) in the scale of pay of Rs. 13000 – 18250under EDP wing
Recruitment Rules for Class I Posts of Planning and Research division under Traffic Department
Sl.. No. Name of the Post No. of Posts Classification Scale of Pay (Rs.) Whether Selection or Non-Selection Upper age limit for direct recruitment (inyears)
1 2 3 4 5 6 7
1 Assistant Director (Research) 1 Class 1 9100 – 250 – 15100 Selection 30
             
8 9 10 11 12 13
Essential:-Degreein Economics or Statistics or Mathematics from a recognizeduniversity institution.Desirable:-i)Two Years executive experience in collection, compitation andinterpretation of data or in conducting field surveys,investigation, etc.ii) Knowledge of computer operations.iii) Post Graduate Degree / Diploma in Economics orStatistics or Mathematics or Operational Research and alliedsubjects from a recognized university / institution. (a) No.(b) Yes.(c) No. 2 Upto 31stDec. 2006Bydirect recruitment – 33.1/3 % By Promotion – 66.2/3 %After 31stDec. 2006Bydirect recruitment – 66.2/3 % By promotion – 33.1/3 % Promotion from Statistical and Research Officerin the scale of pay of Rs. 8600 – 14600 with 3 yearsregular service in the gradeORPromotion fromclass III employees in the scale of pay of Rs. 6170 – 11975in the respective discipline of P & R Div with 5 Yearsregular service in the grade where there are no Class II posts inthe pay scale of Rs. 8600 – 14600 in that discipline. The existing Post of Assistant Director inPlanning a& Research Cell under traffic department in thescale of pay of Rs. 9100 – 15100 will be redesignated asAssistant Director (Research) in the scale of pay 9100 –15100 under the Research wing of planning & Research Divisionof the Traffic Department
             
1 2 3 4 5 6 7
2 Deputy Director (Research) 1 Class 1 10750 – 300 – 16750 Selection 35
             
8 9 10 11 12 13
Essential:-i)Post Graduate Degree / Diploma in Economics or Statistics orMathematics or Operational Research and allied subjects from arecognized university / institution.ii) Post Graduate Degree/ Diploma in Economics or Statistics or Mathematics oroperational Research and allied subjects from a recognizeduniversity / institution.ii) Knowledge of computerOperations (a) No.(b) Yes.(c) No. 2 By Promotion falling which by absorption /deputation. Falling both by direct recruitment. Promotion from Asst. Director (Research) in thescale of pay of Rs. 9100 – 15100 with 5 years regularservice in the grade failing which Asst. Director (Research) inthe scale of pay of Rs. 9100 – 15100 with 2 years regularservice in the grade and a combined regular service of 6 years inthe scales of pay of Rs. 9100 – 15100 and Rs.8600 –14600 in the respective discipline of P & R Div. Absorption /deputation will be of Officers holding analogous posts ofAssistant Director (Research) / Assistant Director (EDP) andother equivalent post in the scale of pay of Rs. 9100 –15100 with 5 years regular service in the grade in P & RDivision in a Major Port Trust. The existing Post of Dy. Director in planning &Research Cell under traffic department in the scale of pay of Rs.10750 – 16750 will be redesignated as Deputy Director(Research) in the scale of pay 10750 – 16750 under Researchwing in Planning & Research Division of the TrafficDepartment.
             
1 2 3 4 5 6 7
3 Senior Deputy Director (Research) 1 Class 1 13000 – 350 – 18250 Selection 40
             
8 9 10 11 12 13
Essential:-i)Degree in Economics or Statistics or Mathematics from arecognized University / institution.ii) Nine Years executiveexperience in Planning or in collection, Compilation andinterpretation of data or in conducting field surveys,investigation, etc.iii) Knowledge of computeroperations.Desirable:-i)Post Graduate Degree / Diploma in Economics or Statistics orMathematics or Operational Research and allied subjects from arecognized university / institution.ii) Knowledge of computeroperations. (a) No.(b) Yes.(c) No. 2 By promotion failing which by absorption /deputation, failing both by direct recruitment. Promotion from Dy. Director (Research) in thescale of pay of Rs. 10750 – 16750 with 4 years regularservice in the grade failing which Dy. Director (Research) in thescale of pay of Rs. 10750 – 16750 with 2 years regularservice in the grade and a combined regular service of 9 years inthe scales of pay of Rs. 10750 – 16750 and Rs. 9100 –15100 in the respective discipline of P & R Div. Absorption /deputation will be of Officers holding analogous posts of Dy.Director (Research) / Dy. Director (EDP) and other equivalentpost in the scale of pay of Rs. 10750 – 16750 with 4 yearsregular service in the grade in P & R Division in a MajorPort Trust.  
Recruitment Rules for Class I Posts of Mechanical and Electrical Engineering Department
Sl. No. Name of the Post No. of Posts Classification Scale of Pay (Rs.) Whether Selection or Non-Selection. Upper Age limit for direct rec recruitment (inyears)
1 2 3 4 5 6 7
1 Assistant Executive Engineer (Mechanical /Electrical / Electronics & Communications) 27 Class 1 9100 – 250 – 15100 Selection 30
             
Educational and other qualificationsprescribed for direct recruitment Whether (a) age (b) Educational qualifications(c) experience for direct recruits will apply in the caseof promotion / absorption / deputation Period of Probation (in years) Method of recruitment (whether by directrecruitment or by promotion / absorption / deputation) In case of promotion / absorption /deputation, grades from which in should be made Remarks
8 9 10 11 12 13
Essential:-Degreeor equivalent in Mechanical / Electrical / Electronics &Communication Engineering from a recognized university/institution.Desirable:-Twoyears experience in experience in relevant discipline inexecutive cadre in an industrial / Commercial / Govt.Undertaking. (a) No(b) No.however a Diploma inEngineering in the revelant discipline from a recognizeduniversity / institution ins essential.(c) No. 2 Upto 31stDec.2006Bydirect recruitment 33.1/3 % By Promotion - 66.2/3 %After31stDec. 2006Bydirect recruitment - 66. 2/3 %By promotion – 33.1/3 % Promotion from Asst. Engineer (Mechanical /Electrical / Electronics & Communications) in the scale ofpay of Rs. 8600 – 14600 with 3 years regular service in thegrade or from Class – III employees in the scale of pay ofRs. 6170 – 11975 in the respective discipline of Mechanicaland Electrical Engineering Department with 5 years regularservice in the grade where there is no Class – II post inthe scale of Rs. 8600 – 14600. Existing post the scale of pay of Rs. 9100 –15100 will be designated as Asst. Ex. Engineer.
             
1 2 3 4 5 6 7
2 Executive Engineer (Mechanical / Electrical /Electronics & Communication) 16 Class 1 1750 – 300 – 16750 Selection 35
             
8 9 10 11 12 13
Essential:-i)Degree or equivalent in Mechanical / Electrical / Electronics &Communication Engineering from a recognized university /institution.ii) Five Years experience in relevant disciplinein executive cadre in an Industrial / Commercial / Govt.Undertaking. (a) No(b) No.however a Diploma inEnginee – ring in the relevant discipline from a recognizeduniversity / institution is essential.(c) No. 2 By promotion failing which by absorption /deputation failing both by direct recruitment. Promotion from Asst. Executive Engineer(Mechanical / Electrical / Electronics & Communications) inthe scale of pay of Rs. 9100 – 1510 with 5 years regularservice in the grade failing which Asst. Executive Engineer(Machanical / Electrical / Electronics & Communications) inthe scale of pay of Rs. 9100 – 15100 with 2 years regularservice in the grade and a combined regular service of 8 years inthe scales of Pay of Rs. 9100 – 15100 and Rs. 8600 –14600 in the respective discipline of M & Engg. Dept.ORDiploma Engineers in thescale of pay of Rs. 8600 – 14600 with 8 years of regularservice in the grade where the pay scale of Rs. 9100 –15100 does not exist in that discipline. Absorption / deputationwill be of Officers holding analogous posts in respectivediscipline or feeder post with 5 years regular service in thegrade in a Major Port Trust.  
             
1 2 3 4 5 6 7
3 Superintending Engineer (Mechanical / Electrical /Electronics & Communication) 9 Class 1 13000 – 350 – 18250 Selection 40
             
8 9 10 11 12 13
Essential:-i)Degree or equivalent in Mechanical / Electrical /Electronics &Communication Engineering from a recognized university /institutionii) Nine Years experience in relevant disciplinein executive cadre in an industrial / Commercial / Govt.Undertaking. (a) No.(b) No.however a Diploma inEngineering in the relevant discipline from a recognizeduniversity / institution is essential.(c) No. 2 By Promotion failing which by absorptiondeputation, falling both of direct recruitment Promotion from executive Engineer (Mechanical /Electrical / Electronics & Communications) in the scale ofpay of Rs. 10750 – 16750 with 4 years regular service inthe grade falling which Executive Engineer (Mechanical /Electrical / Electronics & Communications) in the scale ofpay of Rs. 10750 – 16750 with2 years regular servicein the grade and a combined regular service of 9 years in thescales of pay of Rs. 10750 – 16750 and Rs. 9100 –15100 in the respective discipline in M & E Engg. Dept.Absorption / Deputation will be of Officers holding analogousposts or the feeder post with 4 years regular service in thegrade in a Major Port Trust.  
             
1 2 3 4 5 6 7
4 Deputy Chief Mechanical Engineer 6 Class 1 16000 – 400 – 20800 Selection 42
             
8 9 10 11 12 13
Essential:-i)Degree or equivalent in Mechanical / Electrical / Electronics &Communication Engineering from a recognized university /institution.ii) Twelve years experience in relevantdiscipline in executive cadre in an Industrial / Commercial /Govt. Undertaking. (a) No.(b) Yes(c) No NA By absorption through composite method ofrecruitment ie. Through promotion / transfer / deputation onabsorption basis failing which by deputation from other Govt.organizations and failing both by direct recruitment Thepromotion / transfer / on absorption will be from the officersFrom Major Port Trusts For absorption through composite method,officers holding analogous posts or the post of SuperintendingEngineer and equivalent posts in the respective discipline of M &E Engg Dept in the scale of pay of Rs. 13000 – 18250 with 3years regular service in the grad in the respective discipline ina Major Port Trust Superintending Engineer and equivalent postsin the respective discipline of M & E Engg Dept with 2 Yearsregular service in the grade and a combined regular service of 7years in the scales of pay to Rs. 10750 – 16750 and Rs.13000 – 18250 in the respective discipline in a Major PortTrust will be eligible. For Deputation, officers holdinganalogous posts or officers holding post of SuperintendingEngineer and equivalent posts in the respective discipline of M &E Engg Deptt in the scale of pay of Rs. 13000 – 18250 with3 years regular service in the grade in the respective disciplinein Govt. / PSUS or Autonomous bodies will be eligible. Theselection is by merit for which the bench mark in overall gradingin the ACRs will not be below “Very good” The existing Permanent Posts in the category ofSuperintending Engineer (Electrical Mechanical) in the scale ofpay of Rs. 1600 – 20800 will be redesignated as DeputyChief Mechanical Engineer in the scale of Pay of Rs. 16000 -20800
             
1 2 3 4 5 6 7
5 Chief Mechanical Engineer (Category I Ports) 1 Class 1 (HOD) 20500 - 500 – 26500 Selection 45
             
8 9 10 11 12 13
Essential:-i)Degree or equivalent in Mechanical / Electrical / Electronics &Communication Engineering / Naval Architecture from a recognizeduniversity institution or MOT 1stClass Motor Certificate issuedunder Merchant Shipping Act, 1958.ii) Seventeen yearsexperience in managerial capacity dealing with Mechanical /Electrical / Marine / Electronics Engg Works, out of which 10years experience shall be in workshops undertaking maintenance ofcargo handling equipment / electrical installation / ship repairsin any Major Port Trust / Industrial / Commercial / Govt.undertaking. (a) No(b) Yes.(c) No NA By absorption through composite method ofrecruitment ie. Through promotion / transfer / deputation onabsorption basis failing which deputation and failing both bydirect recruitment.The promotion / transfer / on absorptionwill be from the officers from Major Port Trusts For absorption through composite method,officers holding analogous posts or the post of Chief MechanicalEngineer in Category II ports with 2 years regular service in thegrade or officers holding posts in the scale of pay of Rs. 17500- 22300 with 4 years regular service in the grade or officersholding posts in the scale of pay of Rs. 16000 - 20800 with 5years regular service in the grade in the Chief Mech. & ElecEngg. Dept and Mirine Dept (applicable to categories of marineengineers only) in a Major port Trust will be eligible. Fordeputation, officers holding analogous posts or officers holdingpost of Chief Mechanical Engineer and equivalent posts in themech. & Elec. Eng. Dept. in the scale of pay of Rs. 18500 –23900 with 2 years regular service in the grade or officersholding the post of Deputy Chief Mechanical Engineer andequivalent posts in the Mechanical & Electrical Departmentsin the scale of Rs. 18000 – 20800 and above with 5 yearsregular service in the grade in Govt. / PSUs or autonomous bodieswill be eligible. The selection is by merit for which the benchmark in overall grading in the ACRs will not be below “Verygood”.  
           
Recruitment Rules for Class I Posts in materials management division under Mechanical and Electrical Department
Sl. No. Name of the Post No. of Posts Classification Scale of Pay (Rs.) Whether Selection or Non-Selection. Upper Age limit for direct rec recruitment (inyears)
1 2 3 4 5 6 7
1 Assistant Materials Manager Gr. 1 5 Class 1 9100 – 250 – 15100 Selection 30
             
Educational and other qualificationsprescribed for direct recruitment Whether(a) age(b) Educationalqualifications(c) experience for direct recruits willapply in the case of promotion / absorption / deputation Period of Probation (in years) Method of recruitment (whether by directrecruitment or by promotion / absorption / deputation) In case of promotion / absorption /deputation, grades from which in should be made Remarks
8 9 10 11 12 13
Essential:-Degreeor equivalent in mechanical / Electrical / Engineering from arecognized University / Institution.Desirable:-i)Post Graduate Degree / Diploma in Materials Management from arecognized university / institution.ii) Two years postqualification experience in Materials Management in an Industrial/ Commercial / Govt. Undertaking. (a) No.(b) No.however a Diploma inrevelant discipline from a recognized university / institution isessential.(c) No. 2 Upto 31stDec. 2006Bydirect recruitment – 33.1/3 % By Promotion – 66.2/3 %After 31stDec. 2006Bydirect recruitment – 66.2/3 % By promotion – 33.1/3 % Promotion from Asst. Materials Manager Gr. II inthe scale of pay of Rs. 8600 – 14600 with 3 Years regularservice in the gradeORfromClass III employees in the scale of pay of Rs. 8170 – 11975in the respective discipline of M.M. Div. With 5 years regularservice in the grade where there are no Class II posts in the payscale of Rs. 8600 – 14600 in that discipline. The existing postsof Asst. Controller of Stores in the scale of pay of Rs. 9100 –15100 under the Stores Dept. will be redesignatedas Asst. Materials Manager Gr.I. In the scale ofpay of Rs. 2100 – 15100 under the Materials ManagementDivision of Mech. & Elec. Engineering Dept.
|          
1 2 3 4 5 6 7
2 Deputy Materials Manager 3 Class 1 10750 – 300 – 16750 Selection 35
             
8 9 10 11 12 13
Essential:-i)Degree or equivalent in Mechanical / Electrical Engineering froma recognized university / institution.ii) Five Yearsexperience in executive cadre in the field of MaterialsManagement / Mechanical Engineering / Electrical Engineering inan Industrial / Commercial / Govt. Undertaking.Desirable:-PostGraduate Degree / Diploma in Materials Management from arecognized university / institution. (a) No.(b) No.however a Diploma inrelevant discipline from a recognized university / institution isessential.(c) No. 2 By promotion failing which by absorption /deputation, failing both by direct recruitment. Promotion from Asst. Materials Manager Gr.I inthe scale of pay of Rs. 9100 – 15100 with 5 years regularservice in the grade failing which Asst. Executive Engineer (Mech/ Elect.) in the scale of pay of Rs. 9100 – 15100 with 5years regular service in the grade failing both Asst. MaterialsManager Gr.I / Asstt. Executive Engineer (Mech. Elect.) in thescale of pay of Rs. 9100 – 15100 with 2 years regularservice in the grade and a combined regular service of 8 years inthe scales of pay of Rs. 9100 – 15100 and Rs. 8600 –14600 in the respective discipline of M.M. Div/ M & E EnggDept.ORDiplomaEngineers in the scale of pay of Rs. 8600 – 14600 with 8years of regular service in the grade where the pay scale of Rs.9100 -15100 does exist in that discipline. Absorption /deputation will be of Officers holding analogous posts or feederpost with 5 years regular service in the grade in a Major PortTrust. The existing posts of Dy. Controller of Storesin the scale of pay of Rs. 10750 – 16750 under the StonesDept. will be redesignated as Dy. Materials Manager in the scaleof pay of Rs. 10750 – 15100 under the Materials ManagementDivision of Mech. & Elec. Engineering Dept.
             
1 2 3 4 5 6 7
3 Sr. Deputy Materials Manager 2 Class I 13000 – 350 – 18250 Selection 40
             
8 9 10 11 12 13
Essential:-i)Degree or equivalent in Mechanical / Electrical Engineering froma recognized university / institution.ii) Nine Yearsexperience in executive cadre in the field of MaterialsManagement / Mechanical Engineering / Electrical Engineering inan Industrial / Commercial / Govt. Undertaking.Desirable:-i)Post Graduate Degree / Diploma in Materials Management from arecognized university / institution. (a) No.(b) No.however a Diploma inrelevant discipline from recognized university / institution isessential.(c) No. 2 By promotion failing which by absorption /deputation, failing both by direct recruitment Promotion from Dy. Materials Manager in thescale of pay of in the scale of pay of Rs. 10750 – 16750with 4 years regular service in the grade failing which executiveEngineer (Mech / Elect) in the scale of pay of Rs. 10750 –16750 with 4 years regular service in the grade failing both Dy.Materials Manager / Executive Engineer (Mech / Elect) with 2years regular service of 9 years in the grade and a combinedregular service of 9 years in the scales of pay of Rs. 10750 –16750 and Rs. 9100 – 15100 in the respective discipline inMM Div./ M & E Engg. Dept. will be eligible. Absorption /Deputation will be of Officers holding analogous posts or feederpost with 5 years regular service in the grad in a Major PortTrust.  
             
1 2 3 4 5 6 7
4 Materials Manager 1 Class I 16000 – 400 – 20800 Selection 45
             
8 9 10 11 12 13
Essential:-i)Degree or equivalent in Mechanical / Electrical Engineering froma recognized university / institution.ii) Twelve Yearsexperience in executive cadre in the field of MaterialsManagement / Mechanical Engineering / Electrical Engineering inan Industrial / Commercial / Govt. Undertaking.Desirable:-i)Post Graduate Degree / Diploma in Materials Management from arecognized university / institution. (a) No(b) yes.(c) No. NA By absorption through composite method ofrecruitment ie. Through promotion / transfer / deputation onabsorption basis failing which deputation and failing both bydirect recruitment The promotion / transfer / on absorption willbe from the officers from Major Port Trusts. For absorption through composite method,officers holding analogous posts or Sr. Dy. Materials Manager andequivalent posts in M.M.Div. In the scale of pay of Rs. 13000 –18250 with 3 years regular service in the grade in a Major PortTrust or the post of Superintending Engineer(Mech. Elect) in thescale of pay of Rs. 130000 – 18250 with 3 years regularservice in the grade in a Major Port Trust or Sr. Dy. MaterialsManager and equivalent posts in the M.M. Div. / Supdtg. Engineer(Mech.E;ect.) with 2 years regular service in the grade and acombined regular service of 7 years in the scales of pay of Rs.10750 – 16750 and Rs. 130000 – 18250 in therespective discipline of M.M. Div. / M & E Engg. Deptt. In aMajor Port Trust will be eligible. For deputation. Officersholding analogous posts or officers holding analogous posts orofficers holding post of Sr. Dy. Materials Manager / Supdtg.Engineer (Mech. Elect.) and equivalent posts in the MM.Div./M &E Engg Deptt in the scale of pay of Rs. 13000 – 18250 with3 years regular service in the grade in Govt./ Semi Govt. / PSUsor Autonomous bodies will be eligible. The selection is by meritfor which the bench mark in overall grading in the ACRs will notbelow “Very good”. The department alongwith their HODs which havebeen decided to be discontinued in this cadre restructuring maybe phased out in due course. However the existing pay scale andservice benefits as available to the incumbent of the departmentwhich ceased to exist will be protected till the time hesuperannuates or is promoted to the higher posts. Their existingeligibility for consideration for the posts of HOD or Dy.Chairman will also be protected.
Recruitment Rules for Class I Posts of Traffic Department
Sl. No. Name of the Post No. of Posts Classification Scale of Pay (Rs.) Whether Selection or Non-Selection. Upper Age limit for direct rec recruitment (inyears)
1 2 3 4 5 6 7
1 Assistant Traffic Manager Gr. 1 10 Class 1 9100 – 250 – 15100 Selection 30
8 9 10 11 12 13
Educational and other qualificationsprescribed for direct recruitment Whether(a) age(b) Educationalqualifications(c) experience for direct recruits willapply in the case of promotion / absorption / deputation Period of Probation (in years) Method of recruitment (whether by directrecruitment or by promotion / absorption / deputation) In case of promotion / absorption /deputation, grades from which in should be made Remarks
Essential:-i)A Degree from a recognized university.Desirable:-Twoyears executive experience in Shipping / cargo operations /railway transportation in an Industrial / Commercial / Govt.Undertaking. (a) No(b) Yes.(c) No 2 Upto 31stDec. 2006Bydirect recruitment – 33.1/3 % By Promotion – 66.2/3%After 31stDec. 2006Bydirect recruitment – 66.2/3 % By Promotion – 33.1/3 % Promotion from Asst. Traffic Manager Gr.II inthe scale of pay of Rs. 8600 – 14600 with 3 years regularservice in the gradeORfromClass III employess in the scale of pay of Rs. 6170 – 11975in the respective discipline of Traffic Department with 5 yearsregular service in the grade where there are no Class II posts inthe pay scale of Rs. 8600 – 14600 in that discipline. Existing posts of Asst. Traffic Manager in thescale of pay of Rs. 9100 – 15100 will be redesignated asAssistant traffic Manager Gr.I in the scale of pay of Rs. 9100 –15100 /
           
1 2 3 4 5 6 7
2 Senior Assistant Traffic Manager 6 Class I 10750 – 300 – 16750 Selection 35
             
8 9 10 11 12 13
i) A Degree from a recognized University.ii)5 years experience in shipping / cargo operations / railwaytransportation in Executive cadre in an industrial / Commercial /Govt. Undertaking. (a) No(b) Yes.(c) No. 2 By promotion failing which by absorption /deputation failing which by direct recruitment. Promotion from Asst. Traffic Manager Gr. I inthe scale of pay of Rs. 9100 – 15100 with 5 years regularservice in the grade failing which Asst. Traffic Manager Gr. I inthe scale of pay of Rs. 9100 – 15100 with 2 years regularservice of in the grade and a combinded regular service of 8years in the scales of pay of Rs. 9100 – 15100 and Rs. 8600– 14600 in the respective discipline of Traffic Dept.Absorption / deputation will be of officers holding analogousposts or post of Assistant Traffic Manager Gr. I in the scale ofpay of Rs. 9100 – 15100 with 5 years regular service in thegrade in a Major Port Trust. The existing post of Deputy Traffic Manager inthe scale of pay of Rs. 10750 – 16750 in the Traffic deptwill be redesignated as Sr ATM in the scale of pay of Rs. 10750 –16750 in the Traffic department
             
1 2 3 4 5 6 7
3 Deputy Traffic Manager 4 Class I 13000 – 350 – 18250 Selection 40
             
8 9 10 11 12 13
i) A Degree from a recognized university.ii)Nine Years experience in Shipping / cargo operations / railwaytransportation in executive cadre in an Industrial / Commercial /Govt. Undertaking. (a) No.(b) Yes.(c) No 2 By promotion failing which by absorption /deputation, failing which by direct recruitment. Promotion from Sr. Assistant Traffic Manager inthe scale of pay of Rs. 10750 – 16750 with 4 years regularservice in the grade failing which Sr. Asst. Traffic Manager inthe scale pf pay of Rs. 10750 – 16750 with 2 years regularservice in the grade and a combined regular service of 9 years inthe scales of pay of Rs. 10750 – 16750 and Rs. 9100 –15100 in the respective discipline of Traffic Dept. Absorption /deputation will be of Officers holding analogous posts or post ofSr. Asst Traffic Manager in the scale of pay of Rs. 10750-16750with 4 years regular service in the grade in a Major Port Trust. The existing posts in the categories of DocksManager, Manager (Marketing & Services) in the scale of payof Rs. 13000 – 18250 will be redesignated as Deputy TrafficManager in the scale of pay of Rs. 13000 – 182550.
             
1 2 3 4 5 6 7
4 Sr. Deputy Traffic Manager 2 Class I 16000 – 400 – 20800 Selection 42
             
8 9 10 11 12 13
i) A Degree from a recognized university.ii)Twelve Years executive experience in Shipping / cargo operations/ railway transportation in executive cadre in an Industrial /Commercial /Govt. Undertaking (a) No.(b) Yes.(c) No NA By absorption through composite method failingof recruitment ie. Through promotion / transfer / deputation onabsorption basis failing which deputation and failing both bydirect recruitment. The promotion / transfer / on absorption willbe from the officers from Major Port Trusts. For absorption through composite method,officers holding analogous posts or post of Dy. Traffic Managerand equivalent posts in the respective discipline of Traffic Deptin the scale of pay of Rs. 13000 – 18250 with 3 yearsregular service in the grade in a Major Port Trust or Dy. TrafficManager and equivalent posts in the respective discipline ofTraffic Dept with 2 years regular service in the grade and acombined regular service of 7 years in the scales of pay of Rs.10750 – 16750 and Rs. 13000 – 18250 in the respectivediscipline of Traffic Deptt in a Major Port Trust will beeligible. For deputation, officers holding analogous posts orholding post of Dy. Traffic Manager and equivalent posts in therespective discipline of Traffic Deptt in the scale of pay of Rs.13000 – 18250 in Govt. / Semi Govt / PSUs or Autonomousbodies with 3 years regular service in the grade will beeligible. The selection is by merit for which the bench mark inoverall grading in the ACRs will not be below “Very good”.  
             
1 2 3 4 5 6 7
5 Traffic Manager (Category I Ports) 1 Class I (HOD) 20500 – 500 – 26500 Selection 45
8 9 10 11 12 13
i) A Degree from a recognized university.ii)Seventeen years experience in Shipping / Cargo operations /railway transportation in executive cadre in an Industrial /Commercial / Govt. Undertaking. (a) No(b) Yes.(c) No NA By absorption through composite method ofrecruitment ie. Through promotion / transfer / deputation onabsorption basis failing which deputation and failing both bydirect recruitment. The promotion / transfer / on absorption willbe from the officers from Major Port Trusts. For absorption through composite method,officers holding analogous posts or post of Traffic Manager inCategory II ports with 2 years regular service or officersholding posts in the scale of pay of Rs. 17500 – 22300 with4 years regular service in the grade or officers holding posts inthe scale of pay of Rs.16000 – 20800 with 5 years regularservice in the grade in the Traffic Dept in a Major port Trustwill be eligible. For deputation, officers holding analogousposts or officers holding post of Traffic Manager and equivalentposts in Traffic Department in the scale of pay of Rs. 18500 –23900 with 2 years regular service in the grade or officersholding post of Sr. Dy. Traffic Manager and equivalent posts inTraffic Department in the scale of pay of Rs. 16000 – 20800and above with 5 years regular service in the grade in Govt. /Semi Govt. / PSUs or Autonomous bodies will be eligible. Theselection is by merit for which the bench mark in overall gradingin the ACRs will not be below “ Very good”.  
           
Recruitment Rules for Class I Posts of Civil Engineering Department
Sl. No. Name of the Post No. of Posts Classification Scale of Pay (Rs.) Whether Selection or Non-Selection. Upper Age limit for direct rec recruitment (inyears)
1 2 3 4 5 6 7
1 Assistant Executive Engineer (Civil) 20 Class I 9100 – 250 – 15100 Selection 30
             
8 9 10 11 12 13
Educational and other qualificationsprescribed for direct recruitment Whether(a) age(b) Educationalqualifications(c) experience for direct recruits willapply in the case of promotion / absorption / deputation Period of Probation (in years) Method of recruitment (whether by directrecruitment or by promotion / absorption / deputation) In case of promotion / absorption /deputation, grades from which in should be made Remarks
Essential:-Degreeor equivalent in Civil Engg. From a recognized University /Institution.Desirable:-Twoyears experience in executive cadre in Planning / Construction /Design / Maintenance preferably of Port and Marine Structures inan Industrial / Commercial / Govt. Undertaking. (a) No(b) No, however a Diploma in CivilEngg. From a recognized University / Institution is essential.(c)No. 2 Upto 31stDec.2006Bydirect recruitment – 33 – 1/3 %By Promotion– 66-2/3 %After 31stDec. 2006Bydirect recruitment – 66-2/3 %By Promotion –33-1/3 % Promotion from Assistant Engineer (Civil) in thescale of Rs. 8600 – 14600 with 3 years regular service inthe grade or from Class-III employees in the scale of pay of Rs.6170 – 11975 in the respective discipline of CivilEngineering Department with 5 years regular service in the gradewhere there are no Class-II post in the scale of Rs. 8600 –14600 in that discipline  
           
1 2 3 4 5 6 7
2 Executive Engineer (Civil) 15 Class 1 10750 – 300 – 16750 Selection 35
             
8 9 10 11 12 13
(i) Degree or equivalent in Civil Engg. From arecognized University / Institution.(ii) Five yearsexperience in executive cadre in Planning / Construction / Design/ Maintence Preferably of Port and Marine Structures in anIndustrial / Commercial / Govt. Undertaking. (a) No(b) No.however a Diploma inCivil Engg. From a recognized University / Institution isessential.(c) No. 2 By Promotion failing which by absorption /deputation, failing both by direct recruitment Promotion from. Assistant Executive Engineer(Civil) in the scale of pay of Rs. 9100 – 15100 with 5years regular service in the grade failing which AssistantExecutive Engineer in the scale of pay of Rs. 9100 – 15100with 2 years regular service in the grade and a combined regularservice of 8 years in the scales of pay of Rs. 9100 – 15100and Rs. 8600 – 14600 in the respective discipline of CivilEngg. Dept. Absorption / Deputation will be of Officers holdinganalogous posts or feeder post with experience as mentioned abovein a Major Port Trust.  
           
1 2 3 4 5 6 7
3 Superintending Engineer (Civil) 7 Class I 13000 – 350 – 18250 Selection 40
             
8 9 10 11 12 13
(i) Degree or equivalent in Civil Engg. From arecognized University / Institution.(ii) Nine yearsexperience in executive cadre in Planning / Construction / Design/ Maintenance preferably of Port and Marine Structures in anIndustrial / Commercial / Govt. Undertaking. (a) No(b) No.however a Diploma inCivil Engg. From a recognized University / Institution isessential.(c) No. 2 By Promotion failing which by absorption /deputation, failing both by direct recruitment. Promotion from Executive Engineer (Civil) in thescale o pay of Rs. 10750 – 16750 with 4 years regularservice in the grade failing which Executive Engineer in thescale of pay of Rs. 10750 – 16750 with 2 years regularservice in the grade and a combined regular service of 9 years inthe scales of pay of Rs. 10750 – 16750 and Rs. 9100-15100in the respective discipline of Civil Engg. Deptt. Absorption /deputation will be of Officers holding analogous posts or feederpost with experience as mentioned above in a Major Port Trust.  
           
1 2 3 4 5 6 7
4 Deputy Chief Engineer (Civil) 5 Class I 16000 – 400 – 20800 Selection 42
             
8 9 10 11 12 13
(i) Degree or equivalent in Civil Engg. From arecognized University / Institution.(ii) Twelve yearsexperience in executive cadre in Planning / Construction / Design/ Maintenance preferably of Port and Marine Structures in anIndustrial / Commercial / Govt. Undertaking. (a) No.(b) Yes.(c) No. N.A. By absorption through Composite method ofrecruitment ie. Through promotion / transfer / deputation onabsorption basis failing which deputation and failing both bydirect recruitment. The promotion / transfer / on absorption willbe from the officers from Major Port Trusts For absorption through composite Officer holdinganalogous psts or post of Superintending Engineer and equivalentposts in the respective discipline of Civil Engineering Deptt. Inthe scale of pay Rs. 13000 – 18250 with 3 years regularservice in the grade in a Major Port Trust or SuperintendingEngineer and equivalent posts in the respective discipline ofCivil Engg. Deptt. With 2 years regular service in the grade anda combined regular service of 7 years in the scales of pay of Rs.10750 – 16750 and Rs. 13000 – 18250 in the respectivediscipline of Civil Engg. Dept. in a Major Port Trust. Will beeligible.For deputation. Officers holding analogous postsor Officers holding post of Superintending Engineer andequivalent posts in the respective discipline of Civil Engg.Deptt. In the scale of pay of Rs. 13000 – 18250 with 3years regular service in the grade in Govt. / PSUs / Autonomousbodies will be eligible. The selection is by merit for which thebench mark in overall grading in the ACRs will not be below “verygood”. The existing Permanent posts in the category ofSuperintending Engineer (Civil), in the scale of pay of Rs. 16000– 20800 will be redesingnated as Dy. Chief Engineer (Civil)in the scale of pay of Rs. 16000 – 20800.
           
1 2 3 4 5 6 7
5 Chief Engineer (Category-I Ports) 1 Class 1 (HOD) 20500 – 500 – 26500 Selection 45
             
8 9 10 11 12 13
(i) Degree or equivalent in Civil Engg. From arecognized University / Institution.(ii) Seventeen Yearsexperience in executive cadre in Planning / Construction / Design/ Maintenance preferably of Port and Marine Structures in anIndustrial / Commercial / Govt. Undertaking. (a) No(b) Yes.(c) No. N.A. By absorption through Composite method ofrecruitment ie. Through promotion / transfer / deputation onabsorption basis failing which deputation and failing both bydirect recruitment. The Promotion / transfer / On absorption willbe from the officers from Major Port Trusts For absorption through composite method,Officers holding analogous posts or post of Chief Engineer inCategory II ports with two years regular service in the grade orOfficers holding posts in the scale of pay of Rs. 17500 –22300 with 4 years regular service in the grade or officersholding posts in the scale of pay of Rs. 16000 – 20800 with5 years regular service in the grade in the Civil Engg. Deptt. OfMajor Port Trust will be eligible.For deputation Officersholding analogous posts or Officers holding Post of ChiefEngineer and equivalent posts in Civil Engg. Deptt. In the scaleof pay of Rs. 18500 – 23900 with 2 years regular service inthe grade or officers holding post of Dy. Chief Engineer andequivalent posts in Civil Engg. Deptt. In the scale of pay of Rs.16000 – 20800 and above with 5 years service in the gradein Govt. / Semi Govt. / PSUs / Autonomous bodies will beeligible.The selection is by merit for which the bench markin overall grading in the ACRs will not be below “verygood”.  
           
Recruitment Rules for Medical Officers of medical Department
Sl. No. Name of the Post No. of Posts Classification Scale of Pay (Rs.) Whether Selection or Non-Selection. Upper Age limit for direct rec recruitment (inyears)
1 2 3 4 5 6 7
1 Medical Officer 16 Class I 3100-250-15100 NA 35
             
8 9 10 11 12 13
Educational and other qualificationsprescribed for direct recruitment Whether(a) age(b) Educationalqualifications(c) experience for direct recruits willapply in the case of promotion / absorption / deputation Period of Probation (in years) Method of recruitment (whether by directrecruitment or by promotion / absorption / deputation) In case of promotion / absorption /deputation, grades from which in should be made Remarks
Essential:-(i)MBBS degree from a recognized university or for Medical Officer(Dental) BDS degree of a recognized university.(ii) One yearexperience in a hospital after completion of internship of oneyear.Desirable:-APost Graduate medical degree from a recognized university. NA 2 By Direct recruitment. NA  
           
1 2 3 4 5 6 7
2 (a) Sr. Medical Officer (General Duty) 6 Class I 10750 – 300 – 16750 Selection 40
8 9 10 11 12 13
Essential:-(i)MBBS degree from a recognized university or for Sr. MedicalOfficer (Dental), BDS degree of a recognized university.(ii)Five years experience in a hospital after completion ofinternship of one year.Desirable:-APost Graduate medical degree from a recognized university. (a) No(b) Yes(c)No 2 By Promotion failingwhich by absorption / deputation, failing both by directrecruitment. Promotion fromMedical Officer in the scale of pay of Rs. 9100 – 15100with 5 years regular service in the grade.Absorption /Deputation will be of officers holding analogous posts or feederpost with 5 years experience in the grade in a Major Port Trust. The existing postsof Resident Medical Officer and Medical Officer (SG) in the scaleof pay of Rs. 10750 – 16750 will be redesignated as Sr.Medical Officer (GD) in the scale of pay of Rs. 10750 –16750.
           
1 2 3 4 5 6 7
2 (b) Sr. Medical Officer(Specialist) 6 Class I 10750 – 300 –16750 NA 40
             
8 9 10 11 12 13
Essential:-(i)MBBS degree from a recognized university or for Sr. MedicalOfficer (Dental), BDS degree of a recognized university.(ii)A Post Graduate medical degree in the specified speciality from arecognized university.(iii) Post qualification experience of3 years in a hospital, in the relevant field of specilisation. NA 2 By direct recruitment NA In the first instance Medical Officers havingPost Graduate Qualification in the relevant field will beconsidered for appointment falling which the post will be filledby open advertisement.The Medical Officer (SelectionGrade) and Resident Medicat Officer in the pay scale of Rs. 10750– 16750 having Post Graduate Qualification shall beredesignated as Senior Medical Officer
           
1 2 3 4 5 6 7
3 (a) Dy. Chief Medical Officer (General Duty) 4 Class I 13000 – 350 – 182500 Selection 42
             
8 9 10 11 12 13
Essential:-(i)MBBS degree from a recognized university or for Dy. Chief MedicalOfficer (Dental), BDS degree of a recognized university.(ii)Nine years experience in a hospital, after completion ofinternship of one year.Desirable:-APost Graduate medical degree from recognized university. (a) No(b) Yes(c)No 2 By Promotion failingwhich by absorption / deputation, failing both by directrecruitment. Promotion from Sr. Medical Officer (G. D.) inthe scale of pay of Rs. 10750 – 16750 with 4 years regularservice in the grade failing which Sr. Medical Officer (G.D.)with 2 years regular service in the scale of pay of Rs. 1075016750 and a combined regular service of 9 years in the scales ofpay of Rs. 9100 – 15100 and Rs. 10750 – 16750.Absorption / deputation will be of officers holding analogousposts or feeder post with 4 years experience in the grade in aMajor Port Trust.  
           
1 2 3 4 5 6 7
3 b Dy. Chief Medical Officer (Specialist) 4 Class I 13000 – 350 – 18250 Selection 42
             
8 9 10 11 12 13
(i) MBBS degree from a recognizeduniversity.(ii) A Post Graduate medical degree in thespecified speciality from a recognized university.(iii) Postqualification experience of 7 years in a reputed hospital., inthe relevant field of specialization. (a) No(b) Yes(c)No 2 By Promotion failingwhich by absorption / deputation, failing both by directrecruitment. Promotion from Sr. Medical Officer (Specialist)in the scale of pay of Rs. 10750 – 16750 with 4 yearsregular service in the grade failing which Sr. Medical Officer(General Duty) with post graduate. Qualification in the relevantfield and 4 years regular service in the grade. Absorption /deputation will be of officers holding analogous posts or holdingthe post of Sr. Medical Officer (Specialist) in the scale of payof Rs. 10750 – 16750 with 4 years regular service in thegrade in a Major Port Trust. The existing post of DCMO / Chief Physician /Chief Surgeon in the scale of pay of Rs. 13000 – 18250 willbe redesginated as Dy. Chief Medical Officer (Specialist) in thescale of pay of Rs. 13000 – 18250.Note:3posts shall be residential 6 posts l.e. 3 posts from Sr. MedicalOfficer (Specialist) and 3 posts from Dy. Chief Medical Officer(Specialist) from the following Specialist will have to resideCompulsorily in Port Quarters:1. Surgery2. Gynaecology3.General MD4. Ortho5.Anaesthesia6. Paediatrics
           
1 2 3 4 5 6 7
4 Senior Dy. Chief Medical Officer 3 Class I 16000 – 400 – 20800 Selection 45
             
8 9 10 11 12 13
(i) [ MBBS degreefrom a recognized university.(ii) A Post Graduate (PG) Medical Degree or PG Medical Diploma in the specifiedspeciality from a recognized University.(iii) Post qualification experience of 10 years in case of PG Degree holders and 12 yearsexperience in case of PG Diploma holders in the relevant field of specialization in areputed hospital.] [Substituted by Notification No. G.S.R. 601(E), dated 15.6.2016 (w.e.f. 7.1.2009).] (a) No(b) Yes(c)No NA By absorption through composite method ofrecruitment ie. Through promotion / transfer / deputation onabsorption basis failing which deputation and failing both bydirect recruitment. The promotion / transfer / on absorption willbe from the officers from Major Port Trusts For absorption through composite method,officers holding analogous posts or holding the post of Dy. ChiefMedical Officer (Specialist) and equivalent Specialist posts inMedical Deptt in the scale of pay of Rs. 13000 – 18250 with3 years regular service in the grade in a Major Port Trust or Dy.Chief Medical Officer (Specialist) and equivalent Specialistposts in Medical Deptt with 2 years regular service in the gradeand a combined regular service of 7 years in the scales of pay ofRs. 10750 – 16750 and Rs. 13000 – 18250 in SpecialistCadre of Medical Deptt. In a Major Port Trust will be eligible.For deputation, officer holding analogous posts or holding postsof Dy. Chief Medical Officer (Specialist) and equivalentspecialist posts in the scale of pay of Rs. 13000 – 18250in Medical Deptt. In a Govt. / Semi.Govt. / PSUs or AutonomousBodies with 3 years regular service in the grade will beeligible. The selection is by merit for which the bench mark in;overall grading in the ACRs will not be below “Very good”.  
           
1 2 3 4 5 6 7
5 Chief Medical Officer (Category I Ports) 1 Class I (HOD) 20500 – 500 – 26500 Selection 50
             
8 9 10 11 12 13
(i) [ MBBS degreefrom a recognized university.(ii) A Post Graduate (PG) Medical Degree or PG Medical Diploma in the specifiedspeciality from a recognized University.(iii) Post qualification experience of 16 years in case of PG Degree holders and 18 yearsexperience in case of PG Diploma holders in the relevant field of specialization in areputed hospital.] [Substituted by Notification No. G.S.R. 601(E), dated 15.6.2016 (w.e.f. 7.1.2009).] (a) No(b) Yes(c)No NA By absorption through composite method ofrecruitment ie. Through promotion / transfer / deputation onabsorption basis failing which deputation and failing both bydirect recruitment. The promotion / transfer / on absorption willbe from the officers from Major Port Trusts For absorption through composite method,officers holding analogous posts or the post of Chief MedicalOfficer in Category – II port with 2 years regular servicein the grade or officers holding post in the scale of pay of Rs.17500 – 22300 with 4 years regular service in the grade orofficers holding posts in the scale of pay of Rs. 16000 –208000 with 5 years regular service in the grade in the MedicalDeptt in a Major Port Trust will be eligible. For deputation,officers holding analogous posts or officers holding post ofChief Medical Officer and equivalent post in Medical Deptt in thescale of pay of Rs. 18500 – 23900 with 2 years regularservice in the grade or officers holding posts of Sr. Dy. ChiefMedical Officer and equivalent Specialist posts in the scale ofpay of Rs. 16000 – 20800 and above in Medical Deptt. With 5years regular service in the grade in Govt. / Semi Govt. / PSUsor Autonomous Bodies will be eligible.The selection is bymerit for which the bench mark in overall grading in the ACRswill not be below “very good”.  
           
Recruitment Rules for Class I Posts (Deck Side) of Marine Department
Sl. No. Name of the Post No. of Posts Classification Scale of Pay (Rs.) Whether Selection or Non-Selection. Upper Age limit for direct rec recruitment (inyears)
1 2 3 4 5 6 7
1 Pilot   Class I 14500 – 350 – 18700 N.A. 40
             
8 9 10 11 12 13
Educational and other qualificationsprescribed for direct recruitment Whether(a) age(b) Educationalqualifications(c) experience for direct recruits willapply in the case of promotion / absorption / deputation Period of Probation (in years) Method of recruitment (whether by directrecruitment or by promotion / absorption / deputation) In case of promotion / absorption /deputation, grades from which in should be made Remarks
Essential:-(i)Must hold a certificate of competency as Master of foreign goingship issued by the Ministry of Shipping. Govt. of India or anequivalent qualification recognized by the Ministry of ShippingGovt. of India.(ii) One year post qualificationexperience as Master / Chief Officer of a foreign going ship. N.A. 2 By direct recruitment. N.A.  
             
1 2 3 4 5 6 7
2 Dock Master   Class I 17500 – 400 – 22300 Selection 43
             
8 9 10 11 12 13
Essential:-(i) Must hold a certificate of competency as master of foreigngoing ship issued by theMinistry of Shipping. Govt. of India or an equivalentqualification recognized by the Ministry of Shipping Govt. ofIndia.(ii) Must hold a Pilot Licence and have a proficiencyin handling of all types of ships.(iii) 5 years experience aspilot or Master of Foreign going Ship. (a) No(b) Yes(c)No 2 By promotion failing which by absorption /deputation failing both by direct recruitment. For promotion, Pilots with 5 years regularservice in the grade are eligible. For absorption / deputation,Officers holding analogous posts or holding posts of Pilots inthe scale of pay of Rs. 14500 – 18700 with 5 years regularservice in the grade in a Major Port Trust are eligible.  
             
1 2 3 4 5 6 7
3 Harbour Master (Category-I Ports)   Class I 18500 – 450 – 23900 Selection 45
             
8 9 10 11 12 13
(i) Must hold a certificate of competency as master of foreigngoing ship issued by theMinistry of Shipping. Govt. of India or an equivalentqualification recognized by the Ministry of Shipping Govt. ofIndia.(ii) Must hold a Pilot Licence and have 8 yearsexperience either as Master of Foreign Going Ship or in Pilotingor cumulative. (a) No(b) Yes(c)No N.A. By absorption through composite of recruitmentie. Through promotion / transfer / deputation on absorption basisfailing which deputation and failing both by direct recruitment.The promotion / transfer / on absorption will be from theofficers from Major Port Trusts For absorption by composite method, officersholding analogous posts or Dock Master /Master Pilot / DredgingSuperintendent, etc., in the scale of pay of Rs. 17500 –22300 with 2 years regular service in the grade in a Major Portare eligible. For deputation officers holding analogous posts orholding posts or Dock Master / MasterPilot / DredgingSuperintendent and its equivalent Deck side post with experienceas mentioned above in Govt. / PSUs / Autonomous Bodies will beeligible. The selection is by merit for which the benchmark inoverall grading in the ACRs will not be below “Very Good”.  
             
1 2 3 4 5 6 7
4 Deputy Conservator (Category – I Ports)   Class I (HOD) 20500 – 500 – 26500 Selection 50
             
8 9 10 11 12 13
(i) Must hold a certificate ofcompetencyas master of foreigngoingship issued by the Ministry of Shipping. Govt. of India or anequivalent qualification recognized by the Ministry of ShippingGovt. of India.(ii) Must hold a Pilot Licence andexperience of 10 years either as Master of Foreign Going Ship orin Piloting or cumulative. (a) No(b) Yes(c)No N.A. By absorption through composite method ofrecruitment ie. Through promotion / transfer / deputation onabsorption basis failing which deputation and failing both bydirect recruitment. The promotion / transfer / on absorption willbe from the officers from Major Port Trusts For absorption by composite method, officersholding analogous posts or holding posts of Dy. Conservator inCategory – II ports or Harbour Master in Category – Iports in the scale of pay of Rs. 18500 – 23900 with 2 yearsregular service in the grade or officers holding post of HarbourMaster in the scale of pay of Rs. 17500 – 22300 with 4years regular service in the grade in a Major Port Trust. Fordeputation officers holding analogous posts or holding post ofDy. Conservator and its equivalent Deck side post in the scale ofpay of Rs. 18500 – 23900 with 2 years regular service inthe grade or officers holding posts of Harbour Master and itsequivalent Deck side post in the scale of pay of Rs. 17500 –22300 with 4years regular service in the grade in a Govt. / SemiGovt / PSUs or Autonomous Bodies will be eligible.Theselection is by merit for which the bench mark in overall gradingin the ACRs will not be below “Very good”.  
             
1 2 3 4 5 6 7
5 Dredging Superintendent   Class I 17500 – 400 – 22300 Selection 43
             
8 9 10 11 12 13
(i) Must hold a certificate ofcompetencyas master of foreigngoingship issued by the Ministry of Shipping. Govt. of India or anequivalent qualification recognized by the Ministry of ShippingGovt. of India.(ii) Must hold a Pilot Licence and have aproficiency in handling of all types of ships.(iii) 5 yearsexperience as pilot or Master of Foreign going Ship out of 5years experience, one year experience in dredging is essential. (a) No(b) Yes(c)No N.A. By promotion failing which by absorption /deputation failing both by direct recruitment. For promotion, Pilots with 5 years regularservice in the grade are eligible. For absorption / deputationOfficers holding analogous posts or holding posts of Pilots inthe scale of pay of Rs. 14500 – 18700 with 5 years regularservice in the grade in a Major Port Trust are eligible. The Present incumbent of existing post ofDredging Supdt. of Civil Engineering dept is in the scale of payof Rs. 16000 – 20800 shall be upgraded to the scale of payof 17500 – 400 – 22300 under Marine Department.
           
Recruitment Rules for Class I Posts of Marine Engineer of Marine Department
Sl. No. Name of the Posts No. of Posts Classification Scale of Pay (Rs.) Whether Selection or Non-Selection. Upper Age limit for direct rec recruitment (inyears)
1 2 3 4 5 6 7
1 Dy. Marine Engineer   Class I 10750 – 300 – 16750 NA 35
8 9 10 11 12 13
Educational and other qualificationsprescribed for direct recruitment Whether(a) age(b) Educationalqualifications(c) experience for direct recruits willapply in the case of promotion / absorption / deputation Period of Probation (in years) Method of recruitment (whether by directrecruitment or by promotion / absorption / deputation) In case of promotion / absorption /deputation, grades from which in should be made Remarks
i) Mot II Class Motor Certificate issued underMerchant Shipping Act, 1958ii) 2 years experience asindependent Watch keeping Engineer on board a foreign going ship. NA 2 By Direct recruitment NA Existing posts of Ex. Engr (FC) of E & Mdept / Engineer Dredger (Mot II Class) of Civil Engg. Deptt.Engineer (MOT II Class) of Marine dept. in the scale of pay ofRs. 10750 – 300 – 16750 will be redesignated as Dy.Marine Engineer in the scale of pay of Rs. 10750 – 300 –16750 under Marine Department.
           
1 2 3 4 5 6 7
2 Sr. Dy. Marine Engineer   Class I 13000 – 350 – 18250 Selection Not excesding 40
             
8 9 10 11 12 13
i) Mot II Class Motor Certificate issued underMerchant Shipping Act, 1958ii) 6 years experience asindependent Watch keeping Engineer on board a foreign going ship. (a) No(b) Yes(c)No 2 By promotion failing which by absorption /deputation failing both by direct recruitment. Promotion from the post of Dy. Marine Engineerin the scale of pay of Rs. 10750 – 16750 with 4 yearsregular service in the grade. Absorption / deputation will be ofofficer holding analogous posts or officers with 4 years regularservice in post of Dy. Marine Engineer in the scale of pay of Rs.10750 – 16750 in any Major Port Trust. Existing posts of Marine Engineer of E & Mdept in the scale of pay of Rs. 13000 – 350 – 18250,will be redesignated as Senior Dy. Marine Engineer in the scaleof pay of Rs. 13000 – 350 – 18250 under Marine Dept.
             
1 2 3 4 5 6 7
3 Marine Engineer   Class I 14500 – 350 – 18700 N.A. 40
             
8 9 10 11 12 13
i) Mot I Class Motor Certificate issued underMerchant Shipping Act, 1958ii) 1 year post qualificationexperience as Chief Engineer / 2ndEngineer on board aforeign going ship. NA 2 By direct recruitment NA Existing posts of Engineer (MOT I Class ) ofMarine dept./ Engineer Dredger of Civil Engg. Dept. in the scaleof pay of 14500 – 350 – 18700, will be redesignatedas Marine Engineer in the scale of pay of Rs. 14500 – 350 -18700
           
1 2 3 4 5 6 7
4 Senior Marine Engineer / Chief Engineer Marine(Vessel)   Class I 16000 – 400 – 20800 Selection 44
             
8 9 10 11 12 13
i) Mot I Class Motor Certificate issued underMerchant Shipping Act, 1958ii) 4 years experience asChief Engineer or 5 years combined experience as Chief Engineeron board a foreign going ship. (a) No(b) Yes(c)No 2 By promotion or by absorption through compositemethod of recruitment ie. Through promotion / transfer /deputation on absorption basis failing which deputation andfailing both by direct recruitment The Promotion / transfer / onabsorption will be from the officers from Major Port Trusts Promotion from the post of Marine Engineer inthe scale of pay of Rs. 14500 – 18700 with 4 years regularservice in the grade. Absorption through composite method will beof officers holding analogous posts or officer with 4 yearsregular service in the post of Marine Engineer in the scale ofpay of Rs. 14500 – 18700 in a Major Port Trust. Fordeputation officers holding analogous posts or officers holdingpost of Marine Engineers and its equivalents in MarineEngineering side in the scale of pay of Rs. 14500 – 18700with 4 years regular service in the grade in Govt / PSUs /Autonomous Bodies will be eligible. The selection is by merit forwhich the bench mark is overall grading in the ACRs will not bebelow “Very Good”. Existing Posts of SE (Marine) of E & M dept./ Engineering Supdt. (Dredging) of Civil Engg. Dept. in the scaleof pay of 16000 – 400 – 20800, will be redesignatedas Senior Marine Engineer / Chief Engineer Marine (Vessel) in thescale of pay of Rs. 16000 – 400 – 20800 under MarineDept.
Proposed Recruitment Rules for Isolated PostsProposed Recruitment Rules for Class I Posts of General Administration Department (Main Admn) in Chennai Port Trust
Sl. No. Name of the Posts No. of Posts Classification Scale of Pay (Rs.) Whether Selection or Non-Selection. Upper Age limit for direct rec recruitment (inyears)
1 2 3 4 5 6 7
1 Hindi Officer 1 Class I 9100 – 250 – 15100 Selection 30 yrs.
8 9 10 11 12 13
Educational and other qualificationsprescribed for direct recruitment Whether(a) age(b) Educationalqualifications(c) experience for direct recruits willapply in the case of promotion / absorption / deputation Period of Probation (in years) Method of recruitment (whether by directrecruitment or by promotion / absorption / deputation) In case of promotion / absorption /deputation, grades from which in should be made Remarks
Essential:-Master'sDegree of a recognised University in Hindi with English as asubject at the degree level or Master's Degree of a recognisedUniversity in English with Hindi as a subject at the degree levelor Master's Degree of a recognised University in any subject withHindi and English as subject with Hindi and English as subjectsat the degree level or Master's Degree of a recognised Universityin any subject with Hindi medium and English as a subject at thedegree level.Experience-FiveYears of terminological work in Hindi and / or translation workfrom English to Hindi or Vice Versa preferably of technical orscientific Literature. Or Five years experience of Hindi teachingunder Hindi Teaching Scheme of the Ministry of Home Affairs,Government of India, research writing or Journalism inHindi.DesirableExperienceof organizing Hindi classes or workshops for noting and drafting. In the case of promotion(a)No(b) Nohowever Bachelor's Degree of a reognizedUniversity with Hindi and English as the main subjects isessential.(c) No however must have served for a period ofnot less than five years as Hindi Translator in the Trust. 2 i) By considering the employees in the Trustsatisfying the qualification mentioned in Col (9) failing whichby deputation from State / Central Government / Public SectorBodies oriii) By direct recruitment By Promotion from the Approved probationers inthe category of Hindi Translator in the scale of pay of Rs. 5500– 11380 with five years experience.  
             
Proposed Recruitment Rules for Class I Posts of Traffic Department in Chennai Port Trust
Sl. No. Name of the Posts No. of Posts Classification Scale of Pay (Rs.) Whether Selection or Non-Selection. Upper Age limit for direct rec recruitment (inyears)
1 2 3 4 5 6 7
1 Safety Officer Cargo and Gear) 1 Class – I 9100 – 250 – 15100 Selection 30 yrs.
             
8 9 10 11 12 13
Educational and other qualificationsprescribed for direct recruitment Whether(a) age(b) Educationalqualifications(c) experience for direct recruits willapply in the case of promotion / absorption / deputation Period of Probation (in years) Method of recruitment (whether by directrecruitment or by promotion / absorption / deputation) In case of promotion / absorption /deputation, grades from which in should be made Remarks
Essential(i) Should hold a recognized Degreein any branch of Engineering or technology and had practicalexperience of working in a Port or similar place in a supervisorycapacity for a period of not less than three years or hold arecognised Diploma in any branch of Engineering or Technology andhas had practical experience of working in a Port or similarplace in supervisory capacity for a period of not less than fiveyears and(ii) Should hold a Degree or Diploma inIndustrial Safety recognized by the Central Government. (a) No.(b) Yes.(c) Yes. 2 By Promotion failing which by absorption /deputation failing both by direct recruitment By deputation of identical post of Asst. Exe.Engineer in any discipline in the Elec. & Mech. Dept in thescale of pay of Rs. 9100 – 15100 failing which by Promotionfrom Asst. Engineer in any branch of discipline in Electrical andMechanical Dept in the scale of Rs. 8600 – 14600 with 3years regular service in the grade failing which from Class IIIemployees of Supervisor Gr. I in any discipline of Elec. &Mech. Department in the scale of pay of Rs. 6170 – 11975with 5 Years regular service in the grade.  
           
Proposed Recruitment Rules for Class I Posts of Marine Department in Chennai Port Trust
Sl. No. Name of the Posts No. of Posts Classification Scale of Pay (Rs.) Whether Selection or Non-Selection. Upper Age limit for direct rec recruitment (inyears)
1 2 3 4 5 6 7
1 Assistant Marine Officer 1 Class – I 9100 – 250 – 15100 Selection 30 yrs.
             
8 9 10 11 12 13
Educational and other qualificationsprescribed for direct recruitment Whether(a) age(b) Educationalqualifications(c) experience for direct recruits willapply in the case of promotion / absorption / deputation Period of Probation (in years) Method of recruitment (whether by directrecruitment or by promotion / absorption / deputation) In case of promotion / absorption /deputation, grades from which in should be made Remarks
Essential:-SecondMate's Foreign Going CertificateOrMaster'sHome TradeOrFinalpassing out certificate from T.S. Dufferin / Rajjendra with aminimum of 3 years experience in Port doing maintenance offloating craft and buoys and mooringsOrServicein the Navy not below the rank of Petty Officer NA 2 By direct Recruitment. NA    
           
Proposed Recruitment Rules for Class I Posts of Civil Engineering Department in Chennai Port Trust
Sl. No. Name of the Posts No. of Posts Classification Scale of Pay (Rs.) Whether Selection or Non-Selection. Upper Age limit for direct rec recruitment (inyears)
1 2 3 4 5 6 7
1 Assistant Horticulturist 1 Class – I 9100 – 15100 Selection 30
             
8 9 10 11 12 13
Educational and other qualificationsprescribed for direct recruitment Whether(a) age(b) Educationalqualifications(c) experience for direct recruits willapply in the case of promotion / absorption / deputation Period of Probation (in years) Method of recruitment (whether by directrecruitment or by promotion / absorption / deputation) In case of promotion / absorption /deputation, grades from which in should be made Remarks
EssentialMusthold a Degree in Agriculture or Horticulture from a recognizedUniversityExperience:Apprenticeship training orexperience in Horticulture in desirable. (a) Yes(b) Yes(c) Yes 2 By direct recruitment or deputation from theState / Central Govt. Department of Horticulture and PlantationCrops. NA  
           
1 2 3 4 5 6 7
2 Horticulturist 1 Class – I 10750 – 300 – 16750 Selection 35
             
8 9 10 11 12 13
EssentialMusthold a Degree in Agriculture or Horticulture from a recognizedUniversityExperience:Must have served as an AssistantHorticulturalist for a period of not less than 5 years. (a) No.(b) Yes(c) Yes 2 By departmental promotion failing which byDeputation / transfer from the State / Central Government andfailing both by Direct Recruitment. By Promotion from the post of AssistantHorticulturalist in the scale of pay of Rs. 9100 – 15100with five years regular service in the grade.  
Recruitment Rules for Class I Posts of Vigilance Department in Chennai Port Trust
Sl. No. Name of the Posts No. of Posts Classification Scale of Pay (Rs.) Whether Selection or Non-Selection. Upper Age limit for direct rec recruitment (inyears)
1 2 3 4 5 6 7
1 Dy. Chief Vigilance Officer 1 Class – I 13000 – 350 – 18250 Selection N.A.
             
8 9 10 11 12 13
Educational and other qualificationsprescribed for direct recruitment Whether(a) age(b) Educationalqualifications(c) experience for direct recruits willapply in the case of promotion / absorption / deputation Period of Probation (in years) [By deputation] [Substituted 'Method of recruitment (whether by direct recruitment or by promotion/ absorption/ deputation)' by Notification No. G.S.R. 504(E), dated 13.6.2015 (w.e.f. 7.1.2009).] [Deputation from officers of Major Port Trusts holding analogous posts or holding posts in the pay scale of Rs. 20600 - 46500 (pre-revised Rs. 10750 - 16750) with 3 years of regular servicein the grade failing which from officers of the Central Government/ State Govt./ PSUs/ Autonomous Bodies with similar grade.] [Substituted 'In case of promotion/ absorption/ deputation, grades from which in should be made' by Notification No. G.S.R. 504(E), dated 13.6.2015 (w.e.f. 7.1.2009).] Remarks
N.A. N.A. 2 By the composite method of promotion /deputation / transfer. Promotion / deputation / transfer : Officersholding analogous posts or officers holding posts in the payscale of Rs. 10750 – 16750 with 4 year of regular servicein the grade failing which officers of a combined regular serviceof 9 years in the scales of pay of Rs. 10750 – 16750 andRs. 9100 – 15100 in any major port trusts / Central Govt. /State Govt. / Semi Govt. / Public sector Undertakings orAutonomous bodies. Preference will be given to the person havingexperience in vigilance work. Deputation will normally be for a period of 3years and in any case, not to exceed 5 years.
           
1 2 3 4 5 6 7
2 Chief Vigilance Officer (Category – IPorts) 1 Class I NA Selection N.A.
             
8 9 10 11 12 13
Not Applicable N.A. N.A. By deputation of officers of All India / CentralService. Officers who are eligible for appointment at thelevel of Director / Joint Secretary in Govt. of India. Deputation tenure as per guidelines issued byCVC / DOP & T
           
Foot Note:The Madras Port Trust (Appointment, Promotion etc) Regulations, 1977 were published in MOST's letter No. PEM-38/75 dated the 3rd February, 1977 and published in Tamil Nadu Government Gazette dated the 16th March, 1977 vide SROC 4/77 dated the 16th March, 1977 and subsequently amended vide:

1. MOST's Notification No.GSR 559 dated the 1st April, 1980.

2. MOST's Notification NO.GSR 77(E) dated the 3rd February, 1987.

3. MOST's Notification No.GSR 16(E) dated the 9th January, 1996.

4. MOST's Notification No.GSR 650(E) dated the 4th August, 2000. (Inclusion of MOA)

5. MOS's Notification No.GSR 899(E) dated the 28th November, 2000.(MOA)

6. MOS's Notification No.GSR 19(E) dated the 11th January, 2001.

7. MOS's Notification NO.GSR 379(E) dated the 18th May, 2001.(MOA)

8. MOS's Notification No.GSR 495(E) dated the 29th June, 2001.

9. MOS's Notification No.GSR 596(E) dated the 21st August, 2001.(MOA)

10. MOS's Notification No.GSR 905(E) dated the 19th December, 2001.

11. MOS's Corrigendum No.GSR 906(E) dated the 19th December, 2001.

12. MOS's Corrigendum No.GSR 284 (E) dated the 15th April 2002.

13. MOS's Corrigendum No.GSR 573(E) dated the 16th August, 2002.

14. MOS's Corrigendum No.GSR 675(E) dated the 1st October, 2002.

15. MOS's Notification No.GSR 188(E) dated the 11th March, 2004.

16. MOS's Notification No.GSR 224(E) dated the 26th March, 2004.

17. MOS's Notification No.GSR 518(E) dated the 11th August, 2004.

18. MOS, RT&H Notification No.711 (E) dated 7th December, 2005.

The Madras Port Trust (Recruitment of Heads of Departments) Regulations, 1991 were published in the Gazette of India, Extraordinary, vide GSR No. 167 (E), dated 20.03.1991 and subsequently amended vide:

1. MOST's Notification No.GSR 500(E) dated 8.7.1993.

2. MOST's Notification No.GSR 568(E) dated 26.9.1997.

3. MOST's Notification No.GSR 511(E) dated 31.5.2000.

4. MOS's Notification No.GSR 247(E) dated 4.4.2001

5. M/O Shipping, Road Transport & Highways' Notification No.GSR-250(E) dated 28.4.2005.