Section 4(2) in U.P. Minor Irrigation Department Boring Technicians Service Rules, 1993

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State of Uttar Pradesh - Subsection

Section 4(2) in U.P. Minor Irrigation Department Boring Technicians Service Rules, 1993

(2)The strength of the Service and of each category of posts therein shall, until orders varying the same are passed under sub-rule (1), be as follows :

Name of post	Permanent	Temporary	Total
(i) Boring Technician	1303	500	1803
(ii) Assistant Boring Technician	1118	-	1118:

Provided that-

(i)the appointing authority may leave unfilled or the Governor may hold in abeyance any vacant post, without thereby entitling any person to compensation;

(ii)the Governor may create such additional permanent or temporary posts from time to time, as he may consider proper.

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State of Uttar Pradesh - Subsection

Section 4(2) in U.P. Minor Irrigation Department Boring Technicians Service Rules, 1993