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State of Uttar Pradesh - Section

Section 4 in U.P. Minor Irrigation Department Boring Technicians Service Rules, 1993

4. Cadre of service.

(1)The strength of Service and of each category of posts therein shall be such as may be determined by the Government from time to time.
(2)The strength of the Service and of each category of posts therein shall, until orders varying the same are passed under sub-rule (1), be as follows :
Name of post Permanent Temporary Total
(i) Boring Technician 1303 500 1803
(ii) Assistant Boring Technician 1118 - 1118:
Provided that-
(i)the appointing authority may leave unfilled or the Governor may hold in abeyance any vacant post, without thereby entitling any person to compensation;
(ii)the Governor may create such additional permanent or temporary posts from time to time, as he may consider proper.