Himachal Pradesh High Court
State Of H.P. & Ors. vs . Laxmi Ram & Ors. on 11 September, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
State of H.P. & Ors. vs. Laxmi Ram & Ors.
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RFA No. 81 of 2020 11.09.2023 Present: Mr. Pushpender Jaswal, Addl. A.G., for the appellants.
Mr. Ranvir Chauhan, Advocate, for respondents No.1, 2 and 5.
of Steps for bringing on record the legal representatives of deceased respondents No.3 and 4 have not been taken till date. One last opportunity is afforded to rt the appellants to do the needful within one week.
List on 18th September, 2023.
(Satyen Vaidya) Judge 11th September, 2023. (jai) ::: Downloaded on - 11/09/2023 20:36:30 :::CIS