Himachal Pradesh High Court
State Of Hp And Others vs . Laxmi Ram Sharma And Anr. on 28 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
State of HP and others Vs. Laxmi Ram Sharma and anr.
RFA No. 18 of 2016 .
28.06.2023 Present: Mr. Y.P.S.Dhaulta and Mr. Varun Chandel, Additional Advocates General with Mr. Sumit Sharma, Deputy Advocate General, for appellants No. 1 to 4.
Mr. None for appellant No.5.
Mr. G.D.Verma, Sr. Advocate with Mr. Sumit Sharma, Advocate for the respondents.
List on 28.07.2023, as prayed for.
Jyotsna Rewal Dua Judge June 28, 2023 (R.Atal) ::: Downloaded on - 28/06/2023 20:34:58 :::CIS