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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2) in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979

(2)The details of the scheme of Osrabandi shall also be rioted in the register maintained in the office of the Division, office of the Deputy Revenue Officer, and office of the Ziledar and its boundaries marked in red ink on a 'Sajra' map of the scale of 16 inches to 1 mile.