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State of Uttar Pradesh - Section

Section 11 in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979

11. Records of Osrabandi File.

(1)After action under sub-rule (2) of rule 10 has been taken, the Deputy Revenue Officer shall send the complete file of Osrabandi to be recorded in the office of the Executive Engineer concerned after completion of the case.
(2)The details of the scheme of Osrabandi shall also be rioted in the register maintained in the office of the Division, office of the Deputy Revenue Officer, and office of the Ziledar and its boundaries marked in red ink on a 'Sajra' map of the scale of 16 inches to 1 mile.