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Himachal Pradesh High Court

Shesh Ram And Another vs Bimla Devi And on 5 October, 2023

Shesh Ram and another versus Bimla Devi and .

others.

RSA No.106 of 2023 05.10.2023 Present: Ms. Meera Devi, Advocate, vice Mr.Deepak Gupta, Advocate, for the appellants.

Mr.Vikrant Thakur, Advocate, vice Mr.Sanjeev of Sood, Advocate, for the respondents.

CMP No.5342 of 2023 rt Reply has been filed. Time prayed for filing of rejoinder, which is allowed, as not opposed. Rejoinder be filed within a period of two weeks.

RSA No.106 of 2023 Record has been received. Let the matter be put up for admission and hearing after three weeks.

(Rakesh Kainthla) Judge October, 05, 2023 (saurav pathania) ::: Downloaded on - 05/10/2023 20:52:07 :::CIS