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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Shesh Ram & Another vs . Bimla Devi & Others on 6 July, 2023

Author: Virender Singh

Bench: Virender Singh

Shesh Ram & another Vs. Bimla Devi & Others .

RSA No. 106 of 2023 06.07.2023 Present: Ms. Meera Devi, Advocate, vice Mr. Deepak Gupta, Advocate, for the appellants.

Mr. Het Ram Thakur, Advocate, for the repsndents.

RSA No. 106 of 2023 Record of the learned tiral Court be requsisitoned for 27.07.2023.

r CMP No. 5342 of 2023 Reply is filed. Rejoinder, if any, be filed within a period of two weeks. List for consideration on 27.07.2023.

Interim order to continue.







             July 06, 2023                                 ( Virender Singh )
                ravinder)                                        Judge





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