Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 28 in West Bengal Electrical Licensing Rules, 2017

28. Grant of duplicate for Certificate of Competency of Supervisors.

- On being satisfied that an original certificate or permit granted under the regulations has been lost or destroyed; the Secretary may on application grant a duplicate. The charge for such duplicate shall be as in Annexure-IV. and shall not be refunded on any account.