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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4) in Rajasthan Electricity Regulatory Commission (Transmission Licensee's Standards of Performance) Regulations, 2004

(4)To provide quality of power at the interface point of 33 KV and 11 KV lines emanating from wind farm of other generating stations and terminating at RVPN EHV GSS.