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[Section 12]
[Entire Act]
State of Odisha - Subsection
Section 12(2) in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995
| (a) | Secretary, Finance Department | Chairman |
| (b) | Examiner Local Accounts-cum-Additional Secretary, FinanceDepartment | Member |
| (c) | Deputy Examiner Local Account-cum-Deputy Secretary, in chargeof establishment | Member-Secretary |