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State of Odisha - Section

Section 12 in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

12. Selection Board.

(1)There shall be Selection Board to recommend the names of suitable candidates for promotion under Clause (b) of Sub-rule (1) and Sub-rule (2) of rule 5.
(2)The Selection Board shall consists of the following members, namely :
(a) Secretary, Finance Department Chairman
(b) Examiner Local Accounts-cum-Additional Secretary, FinanceDepartment Member
(c) Deputy Examiner Local Account-cum-Deputy Secretary, in chargeof establishment Member-Secretary