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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(2)In case of incomplete application, other than the case of non-submission of application fees, the office of the Chief/Senior Electrical Inspector (HoD) shall inform the applicant regarding the deficiency within three days of receipt of such application otherwise the application shall deemed as complete.Chapter - V General