Section 20 in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016
20. Time frame for grant of licence to Contractor, Permit to Chartered Electrical Safety Engineer and Certificates or Permit to Supervisors and Wiremen.
(1)Licence, certificate and permit shall be issued within time specified below:(a)"A" Class contractor: Within ten days of receipt of complete application;(b)"B" Class contractor: Within seven days of receipt of complete application;(c)"C" Class contractor: Within seven days of receipt of complete application;(d)"D" Class contractor: Within seven days of receipt of complete application;(e)Permit to work for Chartered Electrical Safety Engineer: Within five days of receipt of complete application;(f)Permit to work for Supervisor: Within five days of receipt of complete application.(g)Permit to work as Wireman: Within five days of receipt of complete application(h)SCC to work: Within five days of passing the qualifying examination; and(i)WCC to work: Within five days of passing the qualifying examination.(2)In case of incomplete application, other than the case of non-submission of application fees, the office of the Chief/Senior Electrical Inspector (HoD) shall inform the applicant regarding the deficiency within three days of receipt of such application otherwise the application shall deemed as complete.Chapter - V General
