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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Haryana - Subsection

Section 68(2) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(2)Subject to above provision, every roof shall be of any material and specification as prescribed in chapter 13 of Punjab Works Department. Specifications 1963 edition.Stair Cases