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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(1) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

(1)The Board of Management shall consist of the following members, namely :-
(a)the Vice-Chancellor;
(b)two representatives nominated by the sponsoring body;
(c)two representatives nominated by the State Government;
(d)two senior most professors of the private university by rotation; and
(e)two senior most teachers of the private university other than in clause (d), by rotation.