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State of Madhya Pradesh - Section

Section 23 in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

23. Board of Management.

(1)The Board of Management shall consist of the following members, namely :-
(a)the Vice-Chancellor;
(b)two representatives nominated by the sponsoring body;
(c)two representatives nominated by the State Government;
(d)two senior most professors of the private university by rotation; and
(e)two senior most teachers of the private university other than in clause (d), by rotation.
(2)The Vice-Chancellor shall be the Ex-officio Chairperson of the Board of Management.
(3)The powers and functions of the Board of Management shall be such as may be prescribed by the Statutes.
(4)The Board of Management shall meet at least once in every two months.
(5)The quorum for meeting of the Board of Management shall be five members.