Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Rajasthan - Subsection Section 72(3) in Rajasthan Muslim Wakf Regulations, 1964 (3)All correspondence emnating from the Board shall be in the name of the Secretary and all correspondence with the Board shall be addressed to the Secretary.Miscellaneous
