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State of Rajasthan - Section

Section 72 in Rajasthan Muslim Wakf Regulations, 1964

72. Authentication of the order of the Board.

(1)The Chairman or the Secretary, shall authenticate the orders and decisions of the Board.
(2)The common seal shall remain in the custody of the Secretary.
(3)All correspondence emnating from the Board shall be in the name of the Secretary and all correspondence with the Board shall be addressed to the Secretary.Miscellaneous