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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1) in The U.P. Lower Subordinate Forest Service Rules, 1980

(1)For the purpose of recruitment, there shall be constituted a Selection Committee comprising :
(i)Appointing authority.
(ii)Two officers not below the rank of Assistant Conservator of Forests to be nominated by the Conservator of Forest having jurisdiction.