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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1)(ii) in The U.P. Lower Subordinate Forest Service Rules, 1980

(ii)Two officers not below the rank of Assistant Conservator of Forests to be nominated by the Conservator of Forest having jurisdiction.