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[Cites 0, Cited by 0] [Section 42B] [Entire Act]

State of Tamilnadu - Subsection

Section 42B(3) in The Tamil Nadu Catering Establishments Rules, 1959

(3)The Tamil letters in the name board shall be in the reformed script.Explanation. - The 'reformed script' means the script in the -form as given in the annexure to the G.O. Ms. No. 1875, Education, dated the 19th October, 1978, as amended by Government Memo. No. 4704/1/79-20, Education, dated the 23rd May 1979.]