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State of Tamilnadu - Section

Section 42B in The Tamil Nadu Catering Establishments Rules, 1959

42B. [ Exhibition of name board. [Amended by G.O. Ms. No. 499, Labour, dated the 29th February, 1984 w.e.f. 1st April, 1984.]

(1)The name board of every establishment shall be in Tamil and wherever other languages are also used, the version in English shall be in the second place followed by the versions in other languages, if any.
(2)The Tamil version shall be written predominantly in the name board by providing more space than for other languages.
(3)The Tamil letters in the name board shall be in the reformed script.Explanation. - The 'reformed script' means the script in the -form as given in the annexure to the G.O. Ms. No. 1875, Education, dated the 19th October, 1978, as amended by Government Memo. No. 4704/1/79-20, Education, dated the 23rd May 1979.]