Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76(6)] [Section 76] [Entire Act] State of Assam - Subsection Section 76(6)(ii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (ii)the soil testing report on which the design is based is required to be obtained from a licensed Geo technical consultant;