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[Cites 0, Cited by 0] [Section 289(1)] [Section 289] [Entire Act]

Union of India - Subsection

Section 289(1)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)Engineering Branch. - Engine-room Artificers, Mechanicians, Ordnance Artificers, Shipwright Artificers, Aircraft Artificers and Aircraft Mechanicians.