Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Assam - Subsection Section 11(1) in The Assam Factories Service Rules, 1990 (1)Vacancies in the cadre of Joint Chief Inspector of Factories shall be filled up by promotion in accordance with Rule 5 (ii) in the manner prescribed herein below.
