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State of Assam - Section

Section 11 in The Assam Factories Service Rules, 1990

11. Promotion.

(1)Vacancies in the cadre of Joint Chief Inspector of Factories shall be filled up by promotion in accordance with Rule 5 (ii) in the manner prescribed herein below.
(2)Subject to suitability as may be decided by the Board and by the Appointing Authority/Commission as set forth in Rule 12 and also subject to possessing qualification and experience as prescribed hereinafter, an officer shall be eligible for promotion from one post to another of the service in the manner provided below:
(a)From Joint Chief Inspector of Factories to Chief Inspector of Factories.
(b)From Senior Inspector of Factories to Joint Chief Inspector of Factories.
(c)From Inspector of Factories to Senior Inspector of Factories.
(3)Subject to suitability, an officer shall be eligible for promotion if he possesses the qualification and experience as set forth below:
(a)For promotion to the post of Chief Inspector of Factories, an officer shall have to render at least 5 years of qualifying service in the cadre of Joint Chief Inspector of Factories.
(b)For promotion to the post of Joint Chief Inspector of Factories, an officer shall have to render at least 5 years of qualifying service in the cadre of Senior Inspector of Factories.
(c)For promotion to the post of Senior Inspector of Factories, an officer shall have to render at least 8 years of qualifying service in the cadre of Inspector of Factories and shall possess such academic qualification as is prescribed under Rule 8.