Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(3)(b) in The Orissa Junior Employment Officer Service Rules, 1975 (b)be of sound mental and physical health, good physique and active habits and free from organic defects or physical infirmity;