Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Punjab - Subsection Section 21(b) in The Punjab Factory Rules, 1952 (b)Other departments. - One hygrometer for department of less than 8400 cubic metre capacity and one extra hygrometer for each 5600 cubic metre or Part thereof in excess of this.
