Section 112 in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
112. Reshoring.
- The employer shall ensure at a construction site of a building or other construction work that -(a)reshoring used in concreting work is provided to a slab or beam for its safe support after its stripping or where such slab or beam is subjected to superimposed loads due to construction above such beam or slab;(b)The provisions applicable to shoring in a concreting work under this chapter shall also applicable to reshoring in such work.Chapter - XIII Demolition
