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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Goa - Subsection

Section 112(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)reshoring used in concreting work is provided to a slab or beam for its safe support after its stripping or where such slab or beam is subjected to superimposed loads due to construction above such beam or slab;