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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1) in Bihar Secretariat Service Rules, 2010

(1)A person appointed on probation, after satisfactory completion of the probation period as-well-as on completion of required training and on passing of required departmental examination and passing the test of competency in typing on computer, shall be confirmed by the appointing authority.