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State of Bihar - Section

Section 9 in Bihar Secretariat Service Rules, 2010

9. Confirmation.

(1)A person appointed on probation, after satisfactory completion of the probation period as-well-as on completion of required training and on passing of required departmental examination and passing the test of competency in typing on computer, shall be confirmed by the appointing authority.
(2)No increment after the first initial increment shall be admissible to a person appointed on probation without passing the test of computer competency.