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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(viii) in The Assam State Electricity Board Engineering Service Regulations, 1973

(viii)"Junior Engineer" means a Subordinate Engineer Grade I who is at least a Matriculate and who possesses a 3 or 4 years' diploma in Civil/Mechanical/Electrical Engineering from a recognised Institute and who has been designated/appointed as such.