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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Haryana - Subsection

Section 21(2) in University of Heatlh Sciences, Karnal Act, 2016

(2)The mode of appointment, powers and functions of the Medical Superintendent, Kalpana Chawla Government Medical College, Karnal shall be such, as may be prescribed by the Statutes.