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State of Haryana - Section

Section 21 in University of Heatlh Sciences, Karnal Act, 2016

21. Medical Superintendent, Kalpana Chawla Government Medical College, Karnal.

(1)The Medical Superintendent, Kalpana Chawla Government Medical College, Karnal shall be the administrative head of the Kalpana Chawla Government Medical College, Hospital, Karnal under the overall control of the University.
(2)The mode of appointment, powers and functions of the Medical Superintendent, Kalpana Chawla Government Medical College, Karnal shall be such, as may be prescribed by the Statutes.