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[Cites 0, Cited by 1] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Additional Emoluments (Compulsory Deposit) Act, 1974

(3)It shall be deemed to have come into force on the 6th day of July, 1974 , except section 14 which shall come into force at once.