Section 1 in The Additional Emoluments (Compulsory Deposit) Act, 1974
1. Short title, extent and commencement.
(1)This Act may be called the Additional Emoluments (Compulsory Deposit) Act, 1974 .(2)It extends to the whole of India.(3)It shall be deemed to have come into force on the 6th day of July, 1974 , except section 14 which shall come into force at once.
