Section 22(2)(iva) in The Sidho-Kanho-Birsha University Act, 2010
(iva)[ the Librarian of the University, if the post is vacant then the person acting as Librarian of the University in case of Faculty Council for Post-Graduate Studies in Arts;] [Clauses (iva) and (viii) inserted by W.B. Act 12 of 2011.]